High Courts31 Oct 2000Dismissed
Smt. Kalayani Devi Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 798
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,594 of 2,661
High Courts30 Oct 2000Dismissed
Thakur Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2000) 4 PLJR 843
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts25 Oct 2000Dismissed
Kumari Vidyawati Kushwaha and Another Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 791
High Courts25 Oct 2000Allowed
State of Bihar and Another Vs Gobind Prasad Agrawal
Patna High Court · (2000) 10 PAT CK 0019
High Courts25 Oct 2000Allowed
Parimal Chowdhary @ P.S. Choudhary Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2310
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Oct 2000
Shashi Bijpuria Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2308
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 471
High Courts25 Oct 2000Allowed
Firm Udai Ram Jwala Prasad Vs Union of India (UOI)
Patna High Court · (2001) 1 PLJR 496
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Oct 2000
Rambilas Singh and Another Vs Smt. Bimli Devi and Another
Patna High Court · (2001) 1 PLJR 709
Motor Vehicles Act, 1988 — Section 140, 156, 166, 166(3)
High Courts24 Oct 2000Dismissed
Manvendra Pandey Vs The State of Bihar and Another
Patna High Court · (2001) 1 PLJR 147
Criminal Procedure Code, 1973 (CrPC) — Section 144, 202, 482
High Courts24 Oct 2000Dismissed
Suresh Prasad Vs The State of Bihar and Another
Patna High Court · (2001) CriLJ 1088 : (2001) 1 PLJR 571
Juvenile Justice Act, 1986 — Section 21, 22, 26, 3, 5
High Courts24 Oct 2000Allowed
Bhola Ram Steel Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 182
Electricity (Supply) Act, 1948 — Section 78A
High Courts23 Oct 2000Dismissed
Mahadeo Das Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 569
High Courts23 Oct 2000Allowed
Shree Hanuman Sugar and Industries Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2000) 3 BLJR 2154 : (2001) 1 PLJR 242
Constitution of India, 1950 — Article 14, 16, 261
High Courts20 Oct 2000Dismissed
Ranjeet Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2166 : (2000) 4 PLJR 567
Constitution of India, 1950 — Article 14, 16
High Courts20 Oct 2000
Dr. K.K. Sharma and Others Vs State of Bihar
Patna High Court · (2001) 1 BLJR 582
Criminal Procedure Code, 1973 (CrPC) — Section 240Penal Code, 1860 (IPC) — Section 406, 408, 420
High Courts20 Oct 2000Allowed
Secretary, Agricultural Produce Market Committee Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 609 : (2001) 89 FLR 741 : (2001) 2 LLJ 446
Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 2, 22
High Courts20 Oct 2000Dismissed
Rotary Club, Begusarai etc. Vs State of Bihar and Others
Patna High Court · (2000) 10 PAT CK 0020
High Courts20 Oct 2000Dismissed
The Chief Manager, Allahabad Bank, Patna and Another Vs Smt. Swarnlata Narayan
Patna High Court · (2000) 10 PAT CK 0006
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2), 19
High Courts19 Oct 2000Dismissed
Vijai Kumar Sinha @ Vijay Sushil Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 730
High Courts18 Oct 2000Allowed
Devendra Narayan Gupta Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 63
Bihar Provincialisation of Roads and Hospitals Act, 1947 — Section 3Bihar Regional Development Authorities Act, 1981 — Section 35, 37, 38