High Courts18 Oct 2000Allowed
Satyendra Singh and Others Vs Sanjay Kumar and Others
Patna High Court · (2000) 3 BLJR 2125 : (2001) 1 PLJR 104
University Grants Commission Act, 1956 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,595 of 2,661
High Courts18 Oct 2000
Abhay Kumar Singh and Another Vs The State of Bihar
Patna High Court · (2000) 3 BLJR 2351
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 323, 354, 511
High Courts18 Oct 2000Dismissed
Birendra Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 630
Constitution of India, 1950 — Article 226
High Courts18 Oct 2000Dismissed
Shashi Nath Jha and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 126
Bihar Private Engineering College (Taking Over) Act, 1991 — Section 1(3), 3, 5, 5(2), 5(3)
High Courts18 Oct 2000
Sri Baleshwar Tiwary Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 456
High Courts17 Oct 2000Allowed
Smt. Shanti Devi Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2000) 10 PAT CK 0022
High Courts16 Oct 2000Dismissed
Krishna Nandan Choudhary and Others Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 1 PLJR 504
Bihar State Electricity Board Junior Electrical Engineers (General) Cadre Rules, 1982 — Rule 11Constitution of India, 1950 — Article 14, 16, 226
High Courts10 Oct 2000
Chief Manager, Allahabad Bank and Another Vs Ms. Swarnalata Narayan
Patna High Court · (2001) 88 FLR 468 : (2001) 1 LLJ 901
Allahabad Bank Employees (Pension) Regulations, 1995 — Regulation 2, 29, 3(7), 34(2)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2), 19
High Courts29 Sept 2000
Kapoor Brothers Vs Union of India and Others
Patna High Court · (2001) 166 CTR 218 : (2001) 247 ITR 324 : (2001) 117 TAXMAN 97
Income Tax Act, 1961 — Section 131, 133, 139, 142, 143
High Courts29 Sept 2000Allowed
Isteyaque Ali Vs State of Bihar and Another
Patna High Court · (2001) CriLJ 904
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts29 Sept 2000Dismissed
Tata Iron and Steel Co. Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2000) 09 PAT CK 0053
High Courts29 Sept 2000
Basudeo Yadav Vs The State of Bihar and Others
Patna High Court · (2000) 09 PAT CK 0046
High Courts29 Sept 2000
Shree Plywoods (Pvt) Ltd. Vs Bihar State Electricity Board. and Others
Patna High Court · (2000) 4 PLJR 844
Electricity Act, 1910 — Section 26, 26(6)
High Courts29 Sept 2000
The Managing Committee of Sri Chandra and Mishra Prathmik Sah Madhya Sanskrit Vidyalaya and Another Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 426
Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 2000Dismissed
Dighi Gram Vikash Samiti Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 663
High Courts27 Sept 2000Dismissed
Prabhat Chandra Roy (deceased) substituted by Patroleka Roy and Others Vs Prakash Chandra Roy (deceased) substituted by Smt. Manashi Sen Gupta and Others
Patna High Court · (2000) 09 PAT CK 0043
High Courts27 Sept 2000Dismissed
Trilok Singh @ Tarlo Chand and Others Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2114 : (2000) 4 PLJR 718
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 209, 309Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 25, 36, 36C
High Courts27 Sept 2000
Umi Special Steel Limited Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 634
Income Tax Act, 1961 — Section 143(1), 154, 221(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 19(2), 19(3), 22
High Courts27 Sept 2000Dismissed
Anjani Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 454
High Courts26 Sept 2000Dismissed
Shankar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 733