High Courts20 Sept 2000Allowed
The Managing Committee of Sri Chandra Mishra Prathmik Sah Madhya Sanskrit Vidyalaya and Another Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2151
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,597 of 2,661
High Courts19 Sept 2000Dismissed
Om Prakash Vs Smt. Radhika Devi and Others
Patna High Court · (2000) 4 PLJR 545
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts19 Sept 2000Dismissed
Rajesh Kumar @ Rajesh Kumar Khaitan and Others Vs Sri Laxmi Narayan Sah and Others
Patna High Court · (2001) 1 BLJR 32 : (2001) 1 PLJR 336
Transfer of Property Act, 1882 — Section 107
High Courts19 Sept 2000
Dealer Selection Board Vs Binod Kumar and Others
Patna High Court · (2001) 3 PLJR 21
High Courts19 Sept 2000Dismissed
Koomar Indraneel @ Caesar and Another Vs The State of Bihar
Patna High Court · (2001) CriLJ 1040 : (2000) 4 PLJR 538
Criminal Procedure Code, 1973 (CrPC) — Section 167, 207, 208, 209, 309Penal Code, 1860 (IPC) — Section 34, 366A, 376
High Courts19 Sept 2000Allowed
Tata Yodogawa Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 09 PAT CK 0052
High Courts19 Sept 2000
Oriental Insurance Co. Ltd. Vs Chandra Kala Devi and Others
Patna High Court · (2002) ACJ 692 : (2001) 1 PLJR 430
Motor Vehicles Act, 1988 — Section 149, 170, 96
High Courts19 Sept 2000Allowed
Rajendra Prasad Sah and Anil Kumar Ojha Vs State of Bihar and Others
Patna High Court · (2000) 3 LLJ 222 : (2000) 4 PLJR 273
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)
High Courts19 Sept 2000
Maheshwar Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 262
Constitution of India, 1950 — Article 309
High Courts18 Sept 2000Allowed
Shakuntala Devi and Another (in 8508), Motilal Yadav (in 9951) Vs The State of Bihar and others
Patna High Court · (2000) 09 PAT CK 0103
Constitution of India, 1950 — Article 14
High Courts15 Sept 2000Dismissed
Maheshwar Thakur and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2304
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts15 Sept 2000
Mohit Yadav and Others Vs The State of Bihar
Patna High Court · (2001) 1 PLJR 291
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Sept 2000Dismissed
Kariman Bhuian Vs State of Bihar
Patna High Court · (2001) 1 BLJR 531
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts15 Sept 2000Dismissed
Sri Kishore Singh Vs Reserve Bank of India and Others
Patna High Court · (2001) 3 PLJR 25
Constitution of India, 1950 — Article 14, 16Reserve Bank of India (Staff) Regulations, 1948 — Regulation 28, 29
High Courts14 Sept 2000Allowed
The State of Bihar and Others Vs Rajesh Kumar Gupta and Others
Patna High Court · (2000) 09 PAT CK 0110
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2000Dismissed
Surendra Prasad Singh Vs The State of Bihar and Others The State of Bihar and Others Vs Surendra Pd. Singh
Patna High Court · (2001) 1 PLJR 251
Bihar Police Manual, 1978 — Rule 659, 660Constitution of India, 1950 — Article 14, 226
High Courts14 Sept 2000
Smt. Geeta Devi Vs Girdhar Pd. Sharma and Others
Patna High Court · (2001) 1 PLJR 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 99
High Courts14 Sept 2000
Shyam Nandan Prasad Verma Vs Rajendra Agricultural University and Others
Patna High Court · (2001) 1 PLJR 515
Bihar Agriculture University Act, 1987 — Section 37(1)Rajendra Agricultural University (Residential Accommodation) Regulation, 1994 — Regulation 11(1)
High Courts14 Sept 2000Dismissed
Ajit Kumar Hembram Vs The State of Bihar and Others
Patna High Court · (2000) 09 PAT CK 0084
High Courts14 Sept 2000Allowed
Bihar State Financial Corporation and Others Vs Swad Pharmaceuticals Pvt. Ltd. and Others
Patna High Court · (2001) 1 BLJR 131 : (2000) 4 PLJR 595
State Financial Corporations Act, 1951 — Section 21, 24, 29, 30, 43