High Courts08 Sept 2000Dismissed
Shishir Kumar Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 561
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,599 of 2,661
High Courts07 Sept 2000Dismissed
Bishwanath Maheshwari (deceased) Substituted by Sona Devi and Others Vs Satya Narayan Poddar
Patna High Court · (2001) 1 BLJR 321
High Courts07 Sept 2000Dismissed
Md. Zikrul Islam Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 334 : (2000) 4 PLJR 790
High Courts07 Sept 2000Allowed
Manju Singh Vs The Bihar State Housing Board and Others
Patna High Court · (2000) 3 BLJR 2299 : (2001) 1 PLJR 144
High Courts07 Sept 2000
Upendra Baraik and Another Vs The State of Bihar
Patna High Court · (2000) 48 BLJR 2385 : (2001) CriLJ 286
Penal Code, 1860 (IPC) — Section 34, 366, 368, 376, 54
High Courts06 Sept 2000Dismissed
Rahul Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 113
Constitution of India, 1950 — Article 309
High Courts06 Sept 2000Dismissed
Smt. Buddhi Devi Dharamshala and Sri Kaushiki Nath Mahadeo Mandir Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 126 : (2000) 4 PLJR 789
Constitution of India, 1950 — Article 226
High Courts06 Sept 2000
Mrs. Ranjana Anand Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 676
Army Act, 1950 — Section 101, 102, 102(2), 40Constitution of India, 1950 — Article 226Defence Services Regulations — Regulation 453
High Courts06 Sept 2000
Bank of India Vs Sudhir Kumar Pandey and Others
Patna High Court · (2000) 09 PAT CK 0059
High Courts06 Sept 2000Allowed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 49 BLJR 338 : (2001) 89 FLR 147 : (2002) 4 LLJ 616 : (2000) 4 PLJR 303
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 477Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts06 Sept 2000
Pramod Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2267 : (2001) 1 PLJR 406
Civil Services (Classification, Control and Appeal) Rules — Rule 49A(1)(a)
High Courts06 Sept 2000Dismissed
Chandra Prakash Khanduja Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2221 : (2000) 4 PLJR 617
Criminal Procedure Code, 1973 (CrPC) — Section 4, 482Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 120B, 379, 411, 414, 420
High Courts06 Sept 2000Allowed
Gaya Prasad Singh Vs State of Bihar and others
Patna High Court · (2000) 4 PLJR 457
High Courts05 Sept 2000Dismissed
Sri Prem Lal Saha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 658
High Courts05 Sept 2000Dismissed
Chandra Shekhar Gupta and Others Vs State of Bihar and Another
Patna High Court · (2001) 1 PLJR 343
Criminal Procedure Code, 1973 (CrPC) — Section 181(4)
High Courts05 Sept 2000Dismissed
Rameshwar Pandey Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 585
High Courts05 Sept 2000Allowed
Vagish Kumar and others Vs State of Bihar and Another
Patna High Court · (2000) 4 PLJR 688
Penal Code, 1860 (IPC) — Section 498A
High Courts04 Sept 2000Allowed
The Indian Oil Corporation Ltd. and Others Vs Alok Prasad Verma and Another
Patna High Court · (2001) 1 PLJR 235
Constitution of India, 1950 — Article 12, 14
High Courts04 Sept 2000Dismissed
The Management of Tata Iron and Steel Company Ltd. Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (2001) 1 PLJR 397
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 17BIndustrial Disputes Act, 1947 — Section 10(1)
High Courts04 Sept 2000Allowed
Union of India (UOI) Vs Bhala Brothers
Patna High Court · (2000) 3 BLJR 2223 : (2000) 4 PLJR 809
Railways Act, 1989 — Section 106