High Courts04 Sept 2000Dismissed
The Superintendent of Post Offices Vs Kameshwar Jha
Patna High Court · (2001) 1 PLJR 467
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,600 of 2,661
High Courts04 Sept 2000
Ramashish Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 565
High Courts04 Sept 2000
Dilip Keshri and Another Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2143
High Courts02 Sept 2000Allowed
Smt. Rukmini Devi Vs The Bihar State Housing Co-operative Federation Ltd. and Others
Patna High Court · (2000) 3 BLJR 2364
High Courts02 Sept 2000
Most. Parmada Devi Vs Sri Bishwanath Singh and Others
Patna High Court · (2000) 09 PAT CK 0021
Motor Vehicles Act, 1988 — Section 167, 174Workmens Compensation Act, 1923 — Section 30
High Courts01 Sept 2000Allowed
Bindeshwari Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2219 : (2000) 4 PLJR 455
High Courts01 Sept 2000Allowed
Devesh Kumar Singh Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 373 : (2001) 88 FLR 1092 : (2002) 4 LLJ 627 : (2000) 4 PLJR 441
High Courts01 Sept 2000
Parmada Devi Vs Bishwanath Singh and Others
Patna High Court · (2001) ACJ 1365 : (2001) 1 PLJR 131
Employees Compensation Act, 1923 — Section 30, 31Motor Vehicles Act, 1988 — Section 167, 174
High Courts01 Sept 2000Allowed
Arun Kumar @ Arun Kumar Barnwal Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 106 : (2000) 4 PLJR 552
Arms Act, 1959 — Section 13, 14, 3, 4, 5
High Courts30 Aug 2000Dismissed
Prabhakar Tripathi Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 689
High Courts30 Aug 2000
B.T. Hirani Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 121 : (2001) 1 PLJR 62
Bihar Finance Act, 1981 — Section 25A, 25A(1)Bihar Sales Tax Rules, 1983 — Rule 26, 26A
High Courts30 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Savitri Devi and Others
Patna High Court · (2002) ACJ 1487 : (2001) 49 BLJR 64 : (2001) 1 PLJR 111
Motor Vehicles Act, 1988 — Section 149, 170
High Courts30 Aug 2000Allowed
Ram Charan Mistry and Others Vs Most. Purni and Others
Patna High Court · (2002) 1 BLJR 76 : (2002) 2 PLJR 196
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts29 Aug 2000Dismissed
Jeeva Kant Jha and Another Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 90
High Courts29 Aug 2000
Chiteshwar Nath Dubey @ C.N. Dubey Vs Maheshwari Manjhian
Patna High Court · (2001) 1 PLJR 257
Motor Vehicles Act, 1988 — Section 140, 173
High Courts29 Aug 2000Dismissed
Smt. Mahamaya Verma Vs Amarendra Nath Verma and Others
Patna High Court · (2001) 2 CivCC 667
Specific Relief Act, 1963 — Section 3(1)
High Courts28 Aug 2000
Sri Shyam Shankar Sahai Vs Shri Hari Shankar Sahai
Patna High Court · (2001) 1 PLJR 530
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts28 Aug 2000Dismissed
Bata India Ltd. and Others Vs Keshar Prasad Modi and Another
Patna High Court · (2001) 1 BLJR 291
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8), 18
High Courts28 Aug 2000
Rajnish Kumar Singh, etc. Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 109
High Courts28 Aug 2000Dismissed
M/s. Bata India Ltd. and Others Vs Keshar Prasad Modi and Another
Patna High Court · (2000) 4 PLJR 485
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(1)(e), 14, 14(8), 18