High Courts22 Aug 2000Allowed
V.S. Reddy and Biran Singh Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 229 : (2001) 1 PLJR 133
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,602 of 2,661
High Courts22 Aug 2000Dismissed
Baleshwar Mehta Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 236
Constitution of India, 1950 — Article 226
High Courts21 Aug 2000Allowed
Vijai Sen Singh Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2000) 4 PLJR 586
Bihar Agricultural Produce Markets Act, 1960 — Section 52
High Courts21 Aug 2000
Birendra Narayan Tewary and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 164
High Courts21 Aug 2000
Mohan Manjhi and Another Vs State of Bihar
Patna High Court · (2001) 49 BLJR 399 : (2000) CriLJ 4482
Penal Code, 1860 (IPC) — Section 302, 382, 457, 460
High Courts21 Aug 2000Allowed
Steel Authority of India Ltd. Vs Presiding Officer and Another
Patna High Court · (2000) 48 BLJR 2283 : (2001) 3 LLJ 879
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts21 Aug 2000
Mosamatt Parmeshwari Devi and Another Vs Geeta Devi and Others
Patna High Court · AIR 2001 Patna 107 : (2000) 48 BLJR 2381
Succession Act, 1925 — Section 384, 388(2)
High Courts21 Aug 2000Dismissed
Farid Ahmad and Others Vs Bibi Mataban and Others
Patna High Court · (2000) 4 PLJR 498
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136
High Courts21 Aug 2000Allowed
Vijay Nath Jha @ Vijay Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 580
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 418, 420
High Courts21 Aug 2000Dismissed
Dr. Sunil Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 522 : (2000) 4 PLJR 611
Constitution of India, 1950 — Article 309
High Courts18 Aug 2000
Bisheshwar Pandey (in 155) and Ganga Sagar Ojha (in 149) Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 384
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 477Prevention of Corruption Act, 1988 — Section 5(1)(C), 5(1)(C)(D), 5(2)
High Courts18 Aug 2000Dismissed
The State of Bihar (in 1) and Sattan Sah @ Sattan Ram (in 41) Vs Sattan Sah @ Sattan Ram (in 1) and The State of Bihar (in 41)
Patna High Court · (2000) 4 PLJR 247
Criminal Procedure Code, 1973 (CrPC) — Section 354Penal Code, 1860 (IPC) — Section 120B, 302
High Courts18 Aug 2000Dismissed
Rabindra Kumar Sinha Vs The Council of Scientific and Industrial Research and Others
Patna High Court · (2001) 1 BLJR 169 : (2000) 4 PLJR 467
Civil Services (Classification, Control and Appeal) Rules — Rule 49(ii)
High Courts18 Aug 2000
Shakuntala Devi and Another Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 442 : (2001) 1 PLJR 286
Constitution of India, 1950 — Article 14
High Courts18 Aug 2000Dismissed
Mosmat Raj Bansi Devi Vs Union of India (UOI) and Others
Patna High Court · (2000) 4 PLJR 435
Penal Code, 1860 (IPC) — Section 147, 323, 353, 448Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts18 Aug 2000Dismissed
Dinesh Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 243
High Courts17 Aug 2000Allowed
Ram Krishna Prasad Mahto Vs State
Patna High Court · (2001) 1 BLJR 215
Penal Code, 1860 (IPC) — Section 161, 216Prevention of Corruption Act, 1988 — Section 5
High Courts17 Aug 2000Allowed
Panchdeo Prasad Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 240
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2000Allowed
Samarendra Nath Das Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 413 : (2001) 1 PLJR 219
Constitution of India, 1950 — Article 341, 342
High Courts17 Aug 2000Dismissed
Vinod Shankar Singh Vs Central Bank of India and Others
Patna High Court · (2001) 49 BLJR 454 : (2001) 89 FLR 380 : (2001) 2 LLJ 640 : (2000) 4 PLJR 522
Constitution of India, 1950 — Article 226