High Courts04 Apr 2001Dismissed
Saudagar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 659
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,575 of 2,661
High Courts03 Apr 2001
Ram Prakash Kushwaha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 392
High Courts03 Apr 2001Dismissed
Bihar Police Men''s Association and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1389 : (2001) 2 PLJR 393
High Courts03 Apr 2001Dismissed
Jitendra Prasad Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 04 PAT CK 0052
High Courts03 Apr 2001Allowed
Maheshwar Lal Das Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 504
High Courts02 Apr 2001Dismissed
State of Bihar and Others Vs Oswal Chemicals and Fertilizers Ltd. and Others
Patna High Court · (2001) 04 PAT CK 0051
High Courts30 Mar 2001Allowed
Hari Jee Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 745
Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Mar 2001Dismissed
Bijay Metal Works, etc. Vs State of Bihar and Others etc.
Patna High Court · (2001) 2 BLJR 1110 : (2001) 2 PLJR 437
Bihar Finance Act, 1981 — Section 17(5)Bihar Sales Tax Rules, 1983 — Rule 3(3)
High Courts30 Mar 2001Dismissed
Bijay Metal Works and S.C.I. India Limited Vs State of Bihar and Others
Patna High Court · (2001) 124 STC 493
Bihar Finance Act, 1981 — Section 17(5)Bihar Sales Tax Rules, 1983 — Rule 3, 3(3), 7
High Courts30 Mar 2001Allowed
Ram Ayodhya Singh Vs State and Others
Patna High Court · (2001) 3 PLJR 235
Penal Code, 1860 (IPC) — Section 452
High Courts29 Mar 2001Dismissed
Gokaran Gosain Vs The State of Bihar
Patna High Court · (2001) 03 PAT CK 0080
High Courts28 Mar 2001
Om Prakash Yadav Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 629
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 389(1)Penal Code, 1860 (IPC) — Section 302, 304, 324, 326, 34
High Courts28 Mar 2001
State of Bihar Vs Central Board of Direct Taxes
Patna High Court · (2001) 03 PAT CK 0071
High Courts28 Mar 2001Dismissed
Daroga Shahi Awasiya Sanskrit Uchcha Vidyalaya and Others Vs State of Bihar and Others
Patna High Court · (2001) 03 PAT CK 0051
High Courts27 Mar 2001Dismissed
Prakash Chandra Azad Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 1
High Courts27 Mar 2001Allowed
Anjani Kumar Mishra Vs State of Bihar and Others
Patna High Court · (2001) 03 PAT CK 0078
High Courts27 Mar 2001Dismissed
Gyanti Devi Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 167 : (2001) 3 PLJR 573
Bihar Cinemas (Regulation) Act, 1954 — Section 6, 7, 8
High Courts27 Mar 2001Allowed
Panchu Ram Vs Bihar State Agriculture Marketing Board and Another
Patna High Court · (2001) 2 BLJR 1010 : (2001) 2 PLJR 426
Bihar Agricultural Produce Markets Act, 1960 — Section 2(1)(k)(ii), 33L(1), 33L(2)(c)
High Courts27 Mar 2001Allowed
Ombir Singh Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 2
High Courts27 Mar 2001Dismissed
Sushil Kumar Bhagat Vs The State of Bihar and Another
Patna High Court · (2001) 2 PLJR 754
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482