High Courts18 Apr 2001Dismissed
Chandeshwari Prasad and Others Vs The Oriental Insurance Company, Exhibition Road, Patna and others
Patna High Court · (2001) 2 PLJR 675
Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,573 of 2,661
High Courts18 Apr 2001Allowed
Rajmuni Devi and Others Vs Jogendra Raut @ Yogender Yadav and Others
Patna High Court · (2001) 2 BLJR 1269 : (2001) 2 PLJR 643
High Courts18 Apr 2001Allowed
Ganga Bishun Mahto Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 832
Constitution of India, 1950 — Article 31(1)
High Courts17 Apr 2001Allowed
Rajan Kumar Pandey Vs Md. Mumtaj Mian
Patna High Court · (2001) 3 PLJR 66
Motor Vehicles Act, 1988 — Section 140
High Courts17 Apr 2001
Bihar State Sugar Corporation Limited Vs Madan Gopal Singh and Others
Patna High Court · (2001) 04 PAT CK 0006
High Courts16 Apr 2001
Malti Kumari Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0061
High Courts16 Apr 2001Dismissed
Ajay Kumar Vs Canara Bank and Others
Patna High Court · (2001) 04 PAT CK 0044
High Courts13 Apr 2001Dismissed
Hanuman Prasad Agrawal Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 501
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts12 Apr 2001Allowed
State of Bihar and Others Vs Vijay Kumar Jha and Others
Patna High Court · (2001) 04 PAT CK 0053
High Courts12 Apr 2001
State of Bihar and Others Vs Oswal Chemicals and Fertilizers Ltd. and Others
Patna High Court · (2001) 04 PAT CK 0037
High Courts11 Apr 2001Dismissed
Surendra Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 610
Bihar Panchayat Raj Act, 1993 — Section 139(3), 140
High Courts11 Apr 2001Allowed
Arun Kumar Singh Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 12
High Courts11 Apr 2001Allowed
Ashok Kumar Nirala Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0056
High Courts11 Apr 2001Allowed
Pappu Mehtar Vs Subash Prasad Yadav and Another
Patna High Court · (2001) 04 PAT CK 0031
High Courts11 Apr 2001Dismissed
Battis Mandal and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 265
Penal Code, 1860 (IPC) — Section 149, 201, 302
High Courts11 Apr 2001Dismissed
Bangali Singh and Rajendra Singh Vs Ramanuj Sharma
Patna High Court · (2001) 04 PAT CK 0015
High Courts11 Apr 2001Dismissed
Vivek Arora and another Vs The Patna Regional Development Authority and Others
Patna High Court · (2001) 2 PLJR 798
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11
High Courts11 Apr 2001
Satyendra Nath Rai and Another Vs The State of Bihar and Another
Patna High Court · (2003) 1 PLJR 49
Patna Municipal Corporation Act, 1951 — Section 61Patna Municipal Corporation Officers and Servants Pension Rules, 1986 — Rule 43, 44
High Courts10 Apr 2001Dismissed
Subhas Chandra Yadav Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 456
High Courts10 Apr 2001
Babulal Chaudhary Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0070