High Courts27 Apr 2001Dismissed
Bihar Pensioner Samaj and Others Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0067
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,571 of 2,661
High Courts27 Apr 2001Allowed
The Executive Engineer, Don Canal Division and Others Vs Dulal Poddar
Patna High Court · (2001) 3 PLJR 661
Arbitration Act, 1940 — Section 5, 8
High Courts26 Apr 2001
Suman Sinha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 791
Bangalore Development Authority Act, 1976 — Section 19(4)
High Courts26 Apr 2001
Controller of Examination, Bihar Combined Entrance Competitive Examination Board Vs Miss Priyanka Prasad and Others
Patna High Court · (2001) 04 PAT CK 0060
High Courts26 Apr 2001Dismissed
Controller of Examination, Bihar Combined Entrance Competitive Examination Board Vs Priyanka Prasad and Others
Patna High Court · (2001) 04 PAT CK 0055
High Courts26 Apr 2001Allowed
Maitri Charitable Trust and Another Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0041
High Courts26 Apr 2001Allowed
Dukharan Singh Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 318
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts26 Apr 2001Dismissed
Satya Narain Yadav (in 366) and Kuldip Thakur (in 401) Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 635
Penal Code, 1860 (IPC) — Section 149, 302
High Courts25 Apr 2001Allowed
Girwar Yadav @ Giro Yadav and Others Vs Anirudha Prasad Mandal and Others
Patna High Court · (2001) 3 PLJR 365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts25 Apr 2001
Sushil Kumar Pandey Vs Union of India and Others
Patna High Court · (2001) 04 PAT CK 0066
High Courts25 Apr 2001Allowed
Pramod Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1274 : (2001) 3 PLJR 292
High Courts24 Apr 2001Dismissed
Bibi Batoolan and Another Vs Md. Haniff and Others
Patna High Court · (2001) 04 PAT CK 0078
High Courts24 Apr 2001Dismissed
Jamaluddin Khan, Md. Sarsar Ahmad @ Sarsar Khan and Jubeda Khatoon Vs The State of Bihar and Most. Sedika Khatoon
Patna High Court · (2001) 3 PLJR 338
Criminal Procedure Code, 1973 (CrPC) — Section 360Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts24 Apr 2001Allowed
Girwar Yadav @ Giro Yadav and Others Vs Anirudha Prasad Mandal and Others
Patna High Court · (2001) 2 BLJR 1405
High Courts24 Apr 2001Allowed
Ramrati Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 9
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 203Penal Code, 1860 (IPC) — Section 307
High Courts24 Apr 2001Dismissed
Md. Hasnain and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 201
Bihar Police Manual, 1978 — Rule 778, 8Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 12, 7, 8
High Courts23 Apr 2001Dismissed
Patna Regional Development Authority (in 902, 903 and 911) Smt. Godawan Devi (in 1317) Vs Kanhai Rai and Others (in 902) Smt. Rameshwari Devi and Others (in 903), Krishna Kumar Yadav and Others (in 911) The State of Bihar and Others (in 1317)
Patna High Court · (2001) 2 PLJR 652
Constitution of India, 1950 — Article 226
High Courts23 Apr 2001Dismissed
Raj Kumar Mehrotra Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 622
Constitution of India, 1950 — Article 16(1)
High Courts23 Apr 2001
Sita Ram Paswan Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0068