High Courts23 Apr 2001Allowed
State of Haryana Vs Brish Bhan
Patna High Court · (2001) 04 PAT CK 0039
Arbitration Act, 1940 — Section 28, 33
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,572 of 2,661
High Courts23 Apr 2001Allowed
Phulwasi Devi @ Phulbasi Devi Vs Ashan Devi and Others
Patna High Court · (2002) 1 CivCC 330
High Courts23 Apr 2001
President 42nd Main B.P.S.C. Examination Sangharsh Samiti Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1399 : (2001) 3 PLJR 86
High Courts23 Apr 2001Allowed
Ojendra Ojha Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 522
High Courts23 Apr 2001
Central Bihar Chamber of Commerce and Others (in 5188) and Nand Kishore Singh (in 11833) Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 672
Constitution of India, 1950 — Article 243, 243ZF
High Courts23 Apr 2001Dismissed
Raj Kaliya Devi and Others Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1273
Penal Code, 1860 (IPC) — Section 323, 341
High Courts20 Apr 2001Dismissed
Anjani Kumar Sinha and Another Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 2 PLJR 700
Electricity (Supply) Act, 1948 — Section 79(c)
High Courts20 Apr 2001Dismissed
Lal Babu Jha Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 725
Penal Code, 1860 (IPC) — Section 304, 323, 325, 379
High Courts20 Apr 2001
Smt. Sweta Priyadarshini Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 304
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 363, 366A
High Courts20 Apr 2001Allowed
Naresh Chandra Vs Jagdish Prasad (dead) by L.Rs. and Another
Patna High Court · (2001) 04 PAT CK 0010
High Courts19 Apr 2001Allowed
Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 669
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts19 Apr 2001Allowed
Lal Babu Priyadarshi and Another Vs Badshah Industries and Others
Patna High Court · AIR 2002 Patna 33 : (2001) 2 PLJR 661
Copyright Act, 1957 — Section 45, 45(1)Copyright Rules, 1958 — Rule 16, 16(3)
High Courts19 Apr 2001Allowed
Ramesh Chandra Prasad and Another Vs Chancellor and Others
Patna High Court · (2001) 2 BLJR 1282
Bihar State Universities Act, 1976 — Section 9(4)Patna University Act, 1976 — Section 10, 10(4)
High Courts19 Apr 2001
Ambika Ram Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 530
High Courts19 Apr 2001
Surendra Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 493
Patna Municipal Corporation Act, 1951 — Section 545
High Courts18 Apr 2001
Bimal Kishore Gupta Vs Smt. Beena Devi and Others
Patna High Court · (2001) 2 PLJR 837
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8), 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 2001
Ram Punit Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 600
Bihar Pension Rules, 1950 — Rule 139, 139(b), 43(b)
High Courts18 Apr 2001Dismissed
Divisional Manager and Another Vs Most. Mamta Singh and Others
Patna High Court · (2001) 3 PLJR 491
High Courts18 Apr 2001Allowed
Sangita Housing Development Pvt. Ltd. Vs Shri Birendra Prasad Singh and Another
Patna High Court · (2001) 04 PAT CK 0081
High Courts18 Apr 2001Allowed
Oriental Insurance Company Ltd. Vs Md. Nasiruddin and Others
Patna High Court · (2001) 3 PLJR 232