High Courts10 Apr 2001Allowed
Mosst. Lakshmini Kuer and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(8), 146(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,574 of 2,661
High Courts10 Apr 2001Allowed
Swarn Rekha Cokes and Coal Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 299
Bihar Reorganisation Act, 2000 — Section 2, 84, 85
High Courts10 Apr 2001Dismissed
Bindeshwari Prasad Vs State of Bihar
Patna High Court · (2001) CriLJ 3726
Penal Code, 1860 (IPC) — Section 324, 325
High Courts10 Apr 2001Allowed
Meera Devi Vs The Union of India (UOI) and Others
Patna High Court · (2001) 04 PAT CK 0004
High Courts09 Apr 2001Dismissed
Murli Manohar Jalan and Others Vs Bal Manohar Jalan and Others
Patna High Court · (2001) 2 PLJR 606
High Courts09 Apr 2001Dismissed
Ram Deo Prasad Singh Vs The Union of India and Others
Patna High Court · (2001) 2 PLJR 491
Railway Services (Pension) Rules, 1993 — Rule 9, 9(1)
High Courts09 Apr 2001Allowed
Dinanath Singh Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1082 : (2001) 3 PLJR 469
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 17, 18
High Courts09 Apr 2001Allowed
Asian Circus Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 156 : (2001) 2 PLJR 812
Constitution of India, 1950 — Article 19(1)
High Courts09 Apr 2001
Dr. Yogendra Prasad and Others Vs Rajendra Agriculture University Me. Gajanan Arun and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 90
Bihar Agriculture University Act, 1987 — Section 32
High Courts08 Apr 2001Allowed
Sri Jai Prakash Jha Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 574
High Courts06 Apr 2001
Vijay Kumar Pandey Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1076 : (2001) 2 PLJR 474
Constitution of India, 1950 — Article 14, 16, 21
High Courts06 Apr 2001Allowed
State Election Commissioner Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0045
High Courts06 Apr 2001Allowed
The State Election Commissioner Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0036
High Courts06 Apr 2001Dismissed
Ganga Prasad Jha and Others Vs The Vice Chancellor and Others
Patna High Court · (2001) 2 PLJR 391
High Courts04 Apr 2001Allowed
Dr. Anirudh Mishra Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 406
Constitution of India, 1950 — Article 14, 16
High Courts04 Apr 2001Allowed
Ram Raj Pandey Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0038
High Courts04 Apr 2001
Bhopal Singh and Others Vs Nagendra Narain Singh and Others
Patna High Court · (2001) 04 PAT CK 0034
High Courts04 Apr 2001
Laxmi Narain Lal @ Lakshmi Nar Vs Ramesh Chandra Purbey
Patna High Court · (2001) 04 PAT CK 0032
High Courts04 Apr 2001Dismissed
Arun Kumar Rai Vs The Secretary, Bihar State Electricity Board and Others
Patna High Court · (2001) 2 PLJR 479
Constitution of India, 1950 — Article 226
High Courts04 Apr 2001Allowed
Anant Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 551
Constitution of India, 1950 — Article 16, 16(4), 245, 253, 41Patna University Act, 1976 — Section 58