High Courts27 Mar 2001Dismissed
Sitaram Paswan Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 708
Constitution of India, 1950 — Article 311(2), 311(2)(b), 311(2)(b)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,576 of 2,661
High Courts27 Mar 2001Dismissed
Shyamsundar Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 250
Bihar Pension Rules, 1950 — Rule 43
High Courts26 Mar 2001Dismissed
The State of Bihar Vs Bishan Singh Jayat
Patna High Court · (2001) 03 PAT CK 0088
High Courts26 Mar 2001Dismissed
Baleshwar Mahton Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 749
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts26 Mar 2001
Choubey Sugadhit Tambaku Company Vs The Commissioner of Income Tax and Another
Patna High Court · (2001) 03 PAT CK 0004
High Courts24 Mar 2001Allowed
Suba Yadav and Others Vs State of Bihar
Patna High Court · (2001) CriLJ 3816
Penal Code, 1860 (IPC) — Section 395
High Courts23 Mar 2001
Anil Kumar Jha and Others Vs Subhash Chandra Jha ors.
Patna High Court · (2001) 2 PLJR 417
High Courts23 Mar 2001
Krishna Prasad Vs Kamal Naiyan @ Kanchan
Patna High Court · (2001) 2 BLJR 1022
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts23 Mar 2001
Jamuna Prasad Keshari @ Jamuna Prasad and Others Vs Ashok Kumar Jain
Patna High Court · (2001) 2 BLJR 1049
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Mar 2001Dismissed
Mahendra Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 29
High Courts22 Mar 2001Dismissed
Mohd. Gulam Rasool and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1052
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts22 Mar 2001Allowed
Smt. Pawan Rekha Devi Vs Kesho Yadav
Patna High Court · (2001) 2 BLJR 1034
Evidence Act, 1872 — Section 68, 70
High Courts22 Mar 2001Dismissed
Md. Gulam Rasool and Another Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 182 : (2001) 2 PLJR 414
Constitution of India, 1950 — Article 226
High Courts22 Mar 2001
State of Bihar Vs Bodh Narayan Sao and Others
Patna High Court · (2001) 2 BLJR 1047 : (2001) 2 PLJR 373
Essential Commodities Act, 1955 — Section 7
High Courts21 Mar 2001Allowed
Dr. Umesh Chander Vs The Union of India (UOI) and Others The Union of India (UOI) and Others Vs Dr. Umesh Chander
Patna High Court · (2001) 3 PLJR 13
High Courts21 Mar 2001Allowed
Choudhary Ravindra Nath Roy and Others Vs The State of Bihar and Another
Patna High Court · (2001) 2 PLJR 375
High Courts21 Mar 2001Dismissed
Balajee Ingot India Pvt. Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 20
Central Excises and Salt Act, 1944 — Section 35F, 35G
High Courts21 Mar 2001
Raghunandan Biswas Vs Dhanlal Panjiyar and Others
Patna High Court · (2001) 2 BLJR 960
High Courts21 Mar 2001Dismissed
Chhotoo Prasad Sinha and Another Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 923 : (2001) 3 PLJR 523
High Courts21 Mar 2001Allowed
Maha Maya Devi and Others Vs Kushum Devi and Others
Patna High Court · (2001) 2 BLJR 1037
Civil Procedure Code, 1908 (CPC) — Section 144