High Courts21 Mar 2001Allowed
Rama Ballabh Singh Keshan Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 267
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,577 of 2,661
High Courts21 Mar 2001Dismissed
The State of Bihar Vs M/s. Parte Products (in 1620), M/s. Lucky Confectionary Pvt. Ltd. (in 1621) and M/s. Lucky Biscuits Company (in 1623)
Patna High Court · (2001) 2 PLJR 815
High Courts20 Mar 2001
Sohan Kumar Binjrajke Vs The State of Bihar and Others
Patna High Court · (2002) CriLJ 175 : (2001) 2 PLJR 300
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 414
High Courts20 Mar 2001
Dr. Shaligram Singh Vs The Magadh University and Others Harihar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 192
Bihar Pension Rules, 1950 — Rule 259Bihar State Universities Act, 1976 — Section 36(6)
High Courts20 Mar 2001Dismissed
Md. Quasim and Another Vs Mirja Ghalib College, the alleged Chairman of Mirza Ghalib College Council and Others
Patna High Court · (2001) 03 PAT CK 0042
High Courts20 Mar 2001Dismissed
Ankita Chemicals Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 767
High Courts20 Mar 2001Allowed
Dharam Nath Ojha and Others Vs Raghunath Ojha
Patna High Court · (2001) 2 PLJR 268
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 3, 3(1), 4, 4(c)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 25, Order 41 Rule 25
High Courts20 Mar 2001Dismissed
Mohan Sao and Others Vs Chhotelal Sao and Another
Patna High Court · (2001) 2 PLJR 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts19 Mar 2001Dismissed
Bihar School Examination Board and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 2001 Patna 166 : (2001) 2 PLJR 529
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 11, 15
High Courts19 Mar 2001Dismissed
Kamta Prasad Pandey and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1189
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts19 Mar 2001Allowed
State of Bihar and Others Vs Basudeo Sinha
Patna High Court · (2001) 03 PAT CK 0043
High Courts19 Mar 2001Allowed
Kusheshwar Prasad Singh Vs Tatar Mandal and Another
Patna High Court · (2001) 4 PLJR 167 : (2001) 2 PLJR 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Mar 2001Allowed
Shanta Bendit Subiru Barla @ Shanta Barla Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 583
High Courts16 Mar 2001
Ambika Prasad and Others Vs Chun Chun Yadav and Others
Patna High Court · (2001) 2 BLJR 953 : (2001) 3 PLJR 482
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Mar 2001
Chaturanan Yadav Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 272
Bihar Panchayat Raj Act, 1993 — Section 140
High Courts16 Mar 2001Dismissed
Neetu Jha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 266
High Courts15 Mar 2001
Akhil Bhartiya Sikshan, Mandal Darbhanga Branch and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 24
High Courts15 Mar 2001Allowed
Chandari Devi @ Chanari Devi Vs Tej Narain Singh and Others
Patna High Court · (2001) 2 PLJR 399
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Evidence Act, 1872 — Section 106
High Courts15 Mar 2001Dismissed
Kalendra Prasad Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 223
High Courts15 Mar 2001Allowed
Haribansh Tiwari and Others Vs Sonamati Kunwar and Others
Patna High Court · (2001) 2 PLJR 371
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151