High Courts08 Mar 2001
Rajendra Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 143
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,579 of 2,661
High Courts08 Mar 2001Dismissed
S. Itrat Hussain Vs Registrar, Co-operative Societies, Bihar, Patna and Others
Patna High Court · (2001) 2 PLJR 253
Constitution of India, 1950 — Article 12, 226
High Courts08 Mar 2001Allowed
Muneshwar Singh Vs State of Bihar and Another
Patna High Court · (2001) 2 PLJR 265
Seeds Act, 1966 — Section 14(1), 7
High Courts08 Mar 2001
Sanjeev Kumar Sinha and Another Vs State Bank of India and Others
Patna High Court · (2001) 03 PAT CK 0026
High Courts08 Mar 2001
Mundrika Singh Yadav Vs Shiv Bachan Yadav and Others
Patna High Court · (2001) 03 PAT CK 0014
High Courts08 Mar 2001Allowed
Sanjeev Kumar Sinha, etc. Vs State Bank of India and Others etc.
Patna High Court · (2001) 03 PAT CK 0012
High Courts07 Mar 2001
Sitaram Prasad Singh Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2001) 2 PLJR 386
High Courts05 Mar 2001Dismissed
Bhrigunath Singh and Others Vs Braj Banshi Singh and Others
Patna High Court · (2001) 2 PLJR 350
Civil Procedure Code, 1908 (CPC) — Order 1 rule 8, Order 41 Rule 22, 145Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts05 Mar 2001Allowed
State of Bihar and Others Vs Arya Devi and Others
Patna High Court · (2001) 03 PAT CK 0079
High Courts05 Mar 2001
Chand Prasad and Others Vs State of Bihar and Others
Patna High Court · (2001) 03 PAT CK 0063
High Courts05 Mar 2001
Chhathoo Lal Vs Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 67
High Courts05 Mar 2001Allowed
Smt. Uma Devi Sinha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 587
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1)Penal Code, 1860 (IPC) — Section 188
High Courts02 Mar 2001Allowed
Chandrika Singh and Another Vs Awadh Behari Singh
Patna High Court · (2001) 2 PLJR 312
High Courts02 Mar 2001Allowed
Ram Lakhan Yadav Vs Union of India (UOI) and Others
Patna High Court · (2001) 03 PAT CK 0025
High Courts02 Mar 2001Allowed
Dr. Shiv Narain Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 817
Bihar College Service Commission Act, 1976 — Section 2(10)Constitution of India, 1950 — Article 14, 16, 162
High Courts01 Mar 2001Dismissed
Ram Pratap Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 75
High Courts01 Mar 2001Dismissed
Dilip Kumar Singh @ Chhedi Singh Vs State of Bihar
Patna High Court · (2001) CriLJ 3820
Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts01 Mar 2001
Bhrigunath Singh and Others Vs Braj Banshi Singh and Others
Patna High Court · (2001) 2 BLJR 937
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts01 Mar 2001Allowed
S. Hafeez Ahmad and Another Vs The Union of India and Others
Patna High Court · (2001) 2 PLJR 260
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3)
High Courts01 Mar 2001Dismissed
Babulal Sahani and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 228