High Courts28 Feb 2001
Bhubneshwari Devi Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 277
Bihar Pension Rules, 1950 — Rule 16
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,580 of 2,661
High Courts28 Feb 2001Allowed
Satyendra Nath Nandan, Vs State of Bihar and Others etc. etc.
Patna High Court · (2001) 2 BLJR 925 : (2001) 2 PLJR 248
Bihar Reorganisation Act, 2000 — Section 53, 72, 74
High Courts28 Feb 2001
Kamleshwari Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 69
High Courts28 Feb 2001Allowed
Pramod Yadav Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 235
Arms Act, 1959 — Section 25(1)(A), 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 2001Allowed
Lalita Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 77
Bihar Government Employees (Special Provisions Concerning Family Planning) Rules, 1977 — Rule 2, 3
High Courts27 Feb 2001Allowed
Srimati Manorma Devi and Another Vs Surendra Prasad Viskarma @ Surendra Prasad Mistri
Patna High Court · (2001) 3 PLJR 249
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
High Courts27 Feb 2001
Ashok Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 23
Bihar Finance Act, 1985 — Section 25A
High Courts26 Feb 2001Dismissed
Dhami Dhar Singh Vs The Central Bank of India and Others
Patna High Court · (2001) 3 PLJR 84
High Courts26 Feb 2001Dismissed
Maharani Fuels (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 119
High Courts23 Feb 2001Allowed
Roza Hussain Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0058
High Courts23 Feb 2001
Biku Yadav and Others Vs Champa Devi and Others
Patna High Court · (2001) 1 BLJR 780 : (2001) 2 PLJR 319
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Feb 2001Dismissed
Bihar State Forest Development Corporation and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 81
Constitution of India, 1950 — Article 21, 39, 41
High Courts23 Feb 2001
Vijay Kumar Verma Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 815
Bihar Panchayat Raj Act, 1993 — Section 140
High Courts22 Feb 2001Dismissed
Dhrub Lochan Pradhan Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 345
Constitution of India, 1950 — Article 141, 142
High Courts22 Feb 2001Dismissed
Tarkeshwar Chandrabanshi and Others Vs The Union of India and Others
Patna High Court · (2001) 2 PLJR 321
Penal Code, 1860 (IPC) — Section 305, 306, 309
High Courts22 Feb 2001Dismissed
Sharda Devi Vs Bank of India and Others
Patna High Court · (2001) 02 PAT CK 0087
High Courts22 Feb 2001
Gulab Chand Mehta and Others Vs State of Bihar
Patna High Court · (2001) 02 PAT CK 0055
High Courts22 Feb 2001Allowed
Dr. Ram Shankar Jha Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 355
Bihar Reorganisation Act, 2000 — Section 76
High Courts22 Feb 2001Allowed
Shambhu Nath Singh Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 367
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 364
High Courts22 Feb 2001Dismissed
Shyam Sunder Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 254
Bihar Pension Rules, 1950 — Rule 43