High Courts20 Feb 2001Allowed
Kapildeo Singh Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 782 : (2001) 2 PLJR 85
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,581 of 2,661
High Courts20 Feb 2001Allowed
Rambali Raut and Others Vs Most. Bachia and Others
Patna High Court · (2001) 2 BLJR 942 : (2001) 2 PLJR 604
High Courts20 Feb 2001
Bihar State Electricity Board and Others Vs Madan Mohan Prasad and Others
Patna High Court · (2001) 2 BLJR 920 : (2001) 2 PLJR 58
High Courts20 Feb 2001
Krishna Kumar Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 191 : (2001) 2 BLJR 871 : (2001) 2 PLJR 535
Essential Commodities Act, 1955 — Section 7
High Courts20 Feb 2001
Sita Ram Prasad Verma Vs Union of India
Patna High Court · (2001) 118 TAXMAN 18
Income Tax Act, 1961 — Section 158BD, 281B
High Courts20 Feb 2001Allowed
Bina Kumari Vs Bihar College Service Commission and Others
Patna High Court · (2001) 1 BLJR 784 : (2001) 2 PLJR 572
High Courts20 Feb 2001
Mossomat Maya Devi Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 242
High Courts20 Feb 2001Allowed
Bachan Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0034
High Courts20 Feb 2001Dismissed
Ram Niwas Sahu and Rajendra Sharma Vs State of Bihar
Patna High Court · (2001) 02 PAT CK 0032
High Courts20 Feb 2001Dismissed
Shankar Prasad Sinha and Others Vs Alamgir and others
Patna High Court · (2001) 2 PLJR 569
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(2)
High Courts19 Feb 2001Allowed
The State of Bihar and Others Vs Raghubansh Prasad Rai
Patna High Court · (2001) 2 PLJR 526
Prevention of Food Adulteration Act, 1954 — Section 9
High Courts19 Feb 2001
Sujit Kumar Yadav ''Brahma'' Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 80
High Courts19 Feb 2001
Ajay Kumar Verma Vs Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 792 : (2001) 2 PLJR 52
Constitution of India, 1950 — Article 226
High Courts16 Feb 2001Allowed
Kulesh Kumar Jha and Another Vs Union of India and Others
Patna High Court · (2001) 2 PLJR 433
Central Reserve Police Force Rules, 1955 — Rule 12, 16
High Courts16 Feb 2001Allowed
Bishwanath Pathak Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 893 : (2001) 2 PLJR 7
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 22(2)(ga), 6(2)(n)
High Courts16 Feb 2001Allowed
Nirmal Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0072
High Courts16 Feb 2001Allowed
Smt. Mehrunnisa Vs Union of India (UOI) and Others
Patna High Court · (2001) 02 PAT CK 0070
High Courts16 Feb 2001Allowed
Prabhu Narayan Singh Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0044
High Courts16 Feb 2001
Pramod Kumar Rai Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 4
High Courts16 Feb 2001
Sarbendra Ojha Vs Pannag Bhushan and Another
Patna High Court · (2001) 02 PAT CK 0009