High Courts15 Feb 2001Dismissed
Dhruw Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 217
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,582 of 2,661
High Courts15 Feb 2001Dismissed
Samay Singh Vs State of Haryana and Others
Patna High Court · (2001) 02 PAT CK 0084
High Courts15 Feb 2001
V.K. Agrawal Vs Union of India (UOI) and Others
Patna High Court · (2001) 02 PAT CK 0054
High Courts14 Feb 2001
Mahanth Ram Kishore Das and Others Vs Bihar State Board of Religious Trusts and Another
Patna High Court · (2001) 02 PAT CK 0073
High Courts14 Feb 2001Dismissed
Smt. Krishna Devi-Devi Prasad Kejariwal Matri Sadan Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0065
High Courts14 Feb 2001Dismissed
Krishna Devi-Devi Prasad Kejariwal Matri Sadan Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0048
High Courts14 Feb 2001
Kameshwar Prasad Singh Vs Rajendra Upadhya and Another
Patna High Court · (2001) 1 BLJR 638 : (2001) 3 PLJR 396
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts14 Feb 2001Allowed
Jairaj Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 451
Constitution of India, 1950 — Article 226
High Courts14 Feb 2001Allowed
Radha Krishna Exports Pvt. Ltd. Vs Pandadul Co-operative Spinning
Patna High Court · (2001) 3 PLJR 675
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11
High Courts14 Feb 2001
Meera Kumari Vs Union of India and Others
Patna High Court · (2001) 2 PLJR 217
Constitution of India, 1950 — Article 226
High Courts14 Feb 2001Dismissed
Chandradeo Singh Vs Bhojpur-Rohtas Gramin Bank and Others
Patna High Court · (2001) 2 PLJR 575
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 311
High Courts13 Feb 2001Dismissed
Shri Rambilash Choudhary and another Vs Shri Lakshmi Sao
Patna High Court · (2001) 2 PLJR 571
High Courts13 Feb 2001Allowed
Ashok Kumar Mishra Vs State of Bihar and Another
Patna High Court · (2001) 2 PLJR 396 : (2001) 3 RCR(Civil) 460
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 307, 34, 379
High Courts13 Feb 2001Allowed
Bishundeo Sharma Vs The State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0077
High Courts13 Feb 2001
Raj Kumar Ram Vs Ram Karan Mochi and Another
Patna High Court · (2001) 1 BLJR 594 : (2001) 3 CivCC 234 : (2001) 2 PLJR 453
Hindu Adoptions and Maintenance Act, 1956 — Section 9
High Courts13 Feb 2001Allowed
Sushil Kumar Karan Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 221 : (2001) 3 PLJR 285
Constitution of India, 1950 — Article 14
High Courts13 Feb 2001Allowed
Bihar State Electricity Board and Others Vs Sanjay Kumar Singh and Others
Patna High Court · (2001) 3 PLJR 111
High Courts13 Feb 2001Allowed
Shabana Begum Vs The Bank of Baroda and Others
Patna High Court · (2001) 1 PLJR 814