High Courts08 May 2001Allowed
Surendra Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 306
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,570 of 2,661
High Courts08 May 2001Dismissed
Bihar State Housing Board Vs The State of Bihar and Others
Patna High Court · (2001) 05 PAT CK 0017
High Courts08 May 2001Dismissed
Shri Krit Narain Thakur Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 590
High Courts07 May 2001Allowed
Keshar Paswan @ Ram Bachu Paswan and Others Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1552
Penal Code, 1860 (IPC) — Section 361, 366
High Courts07 May 2001Allowed
Nathuni Yadav Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1489 : (2001) 3 PLJR 322
Penal Code, 1860 (IPC) — Section 302
High Courts07 May 2001
Jainu Dhunia Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1549
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts07 May 2001Allowed
Dorik Nonia @ Dorik Chouhan Vs Ganesh Mahton and Others
Patna High Court · (2001) 3 PLJR 525
High Courts07 May 2001Allowed
Jagdish Prasad Yadav (in 1118) Beer Bahadur Singh (in 1120) Vyas Narayan Singh (in 1371) Uma Shankar Raj and Others (in 1634) Kapildeo Prasad (in 2059) Yogendra Singh (in 3573) Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 729
Constitution of India, 1950 — Article 14, 16
High Courts04 May 2001Allowed
Sakaldeo Prasad Vs State of Bihar
Patna High Court · (2001) 3 PLJR 174
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts03 May 2001Allowed
Sahraj Yadav and Others Vs State of Bihar.
Patna High Court · (2001) 05 PAT CK 0026
High Courts03 May 2001Allowed
Gaur Sarkar @ God Sarkar, Smt. Alpana Singh, R.P. Awasthi @ Ranjan Pd. Awasthi and The Oriental Insurance Company Ltd. Vs State and Another
Patna High Court · (2001) 3 PLJR 475
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202General Insurance Business (Nationalisation) Act, 1972 — Section 31Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts03 May 2001Dismissed
Anil Kumar Gupta Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 703
Copyright Act, 1957 — Section 63Penal Code, 1860 (IPC) — Section 120B, 420, 463, 467, 468
High Courts02 May 2001Allowed
Shyam Narayan Sharma Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 824
High Courts02 May 2001Allowed
Surendra Narain Singh Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1448 : (2001) 3 PLJR 749
Bihar Pension Rules, 1950 — Rule 43(b)Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts01 May 2001Allowed
Besh Lal Singh Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1384 : (2001) 2 PLJR 711
High Courts01 May 2001Dismissed
Mritunjay Chaturvedi Vs The State of Bihar and Another
Patna High Court · (2001) 3 PLJR 230
Criminal Procedure Code, 1973 (CrPC) — Section 202, 205, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts30 Apr 2001Dismissed
Garib Sahni @ Amir Sahni Vs State of Bihar
Patna High Court · (2001) 3 PLJR 350
Penal Code, 1860 (IPC) — Section 396
High Courts30 Apr 2001Dismissed
Dhirendra Singh and Another Vs The State of Bihar and Another
Patna High Court · (2001) 04 PAT CK 0072
High Courts30 Apr 2001Allowed
Baidyanath Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0023