High Courts20 Jun 2001Allowed
Kumud Ranjan and Another, etc. etc. Vs Munger Kshetriya Gramin Bank and Others
Patna High Court · (2001) 06 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,568 of 2,661
High Courts20 Jun 2001Allowed
Smt. Veena Sharma Vs The State Bank of India and Others
Patna High Court · (2001) 06 PAT CK 0015
High Courts19 Jun 2001
Anil Kumar Tiwary Vs The Patna Mun. Corporation and Others
Patna High Court · (2001) 3 PLJR 639
High Courts19 Jun 2001
Bihar State Scheduled Caste Co-operative Development Corporation Limited Vs Shankar Prasad and Others
Patna High Court · (2001) 3 PLJR 832 : (2001) 1 PLJR 832
Constitution of India, 1950 — Article 14, 16
High Courts19 Jun 2001
Kamal Nath Jha Vs Life Insurance Corporation of India and Others
Patna High Court · (2001) 2 BLJR 1510
High Courts19 Jun 2001Dismissed
Ajeet Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 7
High Courts19 Jun 2001Allowed
Paras Rai and Others Vs State of Bihar
Patna High Court · (2001) 3 PLJR 718
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 379
High Courts19 Jun 2001Dismissed
Ram Chandra Govind Pd. Vs The Comm. of I.T. Tax
Patna High Court · (2001) 3 PLJR 672
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts19 Jun 2001Dismissed
Rajan Prasad Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 806
High Courts31 May 2001Dismissed
Pratap Rai Vs Smt. Meera Kumari and Others
Patna High Court · (2001) 05 PAT CK 0001
High Courts30 May 2001Allowed
Awadhesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1486a : (2001) 3 PLJR 308
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts30 May 2001Allowed
Dhruva Kumar Srivastava Vs Chairman, B.S.E.B.
Patna High Court · (2001) 3 BLJR 1638 : (2001) 3 PLJR 357
Bihar Pension Rules, 1950 — Rule 106, 250Bihar State Electricity Board Service Regulations, 1976 — Regulation 73, 75
High Courts18 May 2001Dismissed
Ram Babu Singh and Lakshman Singh Vs The State of Bihar State of Bihar Vs Ram Babu Singh and Lakshuman Singh
Patna High Court · (2001) 05 PAT CK 0044
High Courts18 May 2001Dismissed
Dina Nath Yadav and Prabhu Yadav Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 334
Criminal Procedure Code, 1973 (CrPC) — Section 144, 188Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts18 May 2001Dismissed
Umeshwar Singh and Another and Harendra Singh and Another Vs State of Bihar and Another
Patna High Court · (2001) 05 PAT CK 0023
High Courts18 May 2001Dismissed
Trishul Dhari Singh Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 652
High Courts17 May 2001
Bharat Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 438
High Courts17 May 2001Allowed
Syeda Kamruddin Ashraff Vs Bibi Syed Khatoon and Others
Patna High Court · (2001) 2 BLJR 1378 : (2001) 3 PLJR 257
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 47 Rule 1
High Courts17 May 2001Allowed
Mirza Sultan Haider Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 700
High Courts17 May 2001
Shyam Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 466