High Courts04 Jul 2001Dismissed
Pramod Kumar Sharma and Others Vs State Bank of India and Others
Patna High Court · (2001) 3 BLJR 1752
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,566 of 2,661
High Courts04 Jul 2001Allowed
Bibi Fahmidun Nisa Vs Dalni Devi and Others
Patna High Court · (2001) 2 BLJR 1501 : (2001) 3 PLJR 826
High Courts04 Jul 2001
Toshan Sah Vs Jiwachh Sah
Patna High Court · (2001) 2 BLJR 1508 : (2001) 3 PLJR 477
High Courts03 Jul 2001
Tirthanand Singh and Others Vs Sk. Zer Mohammad and Others
Patna High Court · (2001) 2 BLJR 1499 : (2001) 3 PLJR 457
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5
High Courts03 Jul 2001
National Insurance Company Ltd. Vs Giribala Singh and Others
Patna High Court · (2001) 2 AnWR 421 : (2001) 2 BLJR 1540 : (2001) 3 PLJR 463
Motor Vehicles Act, 1939 — Section 95(2)(b)(i), 95(2)(b)(ii), 95(2)(v)(i)
High Courts03 Jul 2001Dismissed
Gangeshwari Devi Vs State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0015
High Courts02 Jul 2001Allowed
Smt. Sunita Singh Vs Ramjee Singh
Patna High Court · (2001) 3 PLJR 431
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Jul 2001
Lakshmi Roy Vs State of Bihar and Others
Patna High Court · (2002) 4 RCR(Civil) 626
High Courts02 Jul 2001
Ram Pati Mishra and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1502 : (2001) 3 PLJR 462
Constitution of India, 1950 — Article 14, 16
High Courts29 Jun 2001Allowed
Kumar Anand Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 287
Constitution of India, 1950 — Article 14, 16
High Courts29 Jun 2001
Dawlin Nir and Others Vs Hindustan Fertilizer Corporation Ltd. and Others
Patna High Court · (2001) 3 PLJR 531
High Courts27 Jun 2001Allowed
Raj Mani Sinha and Others Vs Suraj Kumar Sinha and Others
Patna High Court · (2001) 06 PAT CK 0038
High Courts27 Jun 2001
Dr. Ranjit Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 768
Bihar General Provident Fund Rules, 1948 — Rule 14Bihar Pension Rules, 1950 — Rule 27, 43
High Courts27 Jun 2001Dismissed
Asgar Ali Vs The Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2001) 3 PLJR 321
High Courts27 Jun 2001Dismissed
Kanik Lal Thakur Vs State of Bihar
Patna High Court · (2001) 06 PAT CK 0023
High Courts27 Jun 2001Allowed
Dr. Deb Kumar Roy Vs State of Bihar and Others
Patna High Court · (2001) 06 PAT CK 0022
High Courts27 Jun 2001Dismissed
Lakshmi Mukhiya Vs State of Bihar
Patna High Court · (2002) 1 PLJR 105
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 341
High Courts27 Jun 2001
Birendra Narayan Choudhary Vs The State of Bihar and Ghuran Paswan
Patna High Court · (2001) 3 PLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts27 Jun 2001
Suo Motu action by the High Court in a matter relating to Fresh Water Dolphin Vs The State of Bihar and Others
Patna High Court · (2001) 06 PAT CK 0009
Constitution of India, 1950 — Article 48A, 51A(G)
High Courts27 Jun 2001
Jageshar Bhagat Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 476
Criminal Procedure Code, 1973 (CrPC) — Section 202