High Courts06 Jul 2001
Patna University Retired Teacher''s Association and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 633
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,565 of 2,661
High Courts06 Jul 2001Allowed
Bihar State Electricity Board and Another Vs Shree Plywoods (Pvt.) Ltd. and Others
Patna High Court · (2001) 07 PAT CK 0067
High Courts06 Jul 2001Allowed
Ram Narain Prasad Gupta and Others Vs Satyabati Devi and Others
Patna High Court · (2001) 3 BLJR 1753 : (2001) 4 PLJR 360
High Courts06 Jul 2001
Govind Kant Sharan Vs Khushal Mal and Others
Patna High Court · (2001) 3 BLJR 1664
High Courts06 Jul 2001Allowed
Rajgrih Choubey Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1666
High Courts06 Jul 2001Dismissed
Ram Chandra Choudhary Vs State of Bihar
Patna High Court · (2001) 4 PLJR 131
Penal Code, 1860 (IPC) — Section 30, 307, 324
High Courts06 Jul 2001Dismissed
Mahanand Yadav Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 98
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Jul 2001Allowed
Dr. Jyoti Prakash Vs The State of Bihar and Umesh Chandra Prasad
Patna High Court · (2001) 07 PAT CK 0030
High Courts06 Jul 2001Allowed
Biresh Kumar Gupta @ Viresh Kumar Gupta and Others Vs Shobha Devi
Patna High Court · (2001) 3 PLJR 467
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts06 Jul 2001Dismissed
Ram Naresh Singh and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 815
Penal Code, 1860 (IPC) — Section 147, 148, 324Probation of Offenders Act, 1958 — Section 4(1)
High Courts05 Jul 2001
Mostt. Padmavati Mishra Vs Sumitra devi and Others
Patna High Court · (2001) 3 BLJR 1686 : (2001) 4 PLJR 656
Hindu Succession Act, 1956 — Section 8
High Courts05 Jul 2001Allowed
Kali Choudhary @ Kali Charan Paswan Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 127
Penal Code, 1860 (IPC) — Section 396
High Courts05 Jul 2001
Birendra Mahto and Others Vs The State of Bihar and Another
Patna High Court · (2001) 3 PLJR 490
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482, 92Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts05 Jul 2001Dismissed
Baban Sharma Vs The State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0034
High Courts05 Jul 2001Allowed
Netram Sharma Vs State of Bihar
Patna High Court · (2001) 07 PAT CK 0028
High Courts05 Jul 2001
Satrughan Mistry and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 3 BLJR 1651
High Courts04 Jul 2001Dismissed
Radha Kant Singh and Others Vs Mahadeo Sao and Others
Patna High Court · (2001) 3 PLJR 430
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts04 Jul 2001Allowed
Syed Abdul Qadir and Others Vs State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0129
High Courts04 Jul 2001
Saraswati Devi and Others Vs Baidya Nath Pd. and Others
Patna High Court · (2001) 2 BLJR 1516 : (2001) 3 PLJR 447
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts04 Jul 2001Allowed
The Oriental Fire and General Insurance Company Ltd. Vs Suchita Mishra and Others
Patna High Court · (2001) 07 PAT CK 0104