High Courts19 Jul 2001Allowed
Prof. Dharmsheela Singh and Another Vs Sri Ramashish Sharma and Another
Patna High Court · (2001) 07 PAT CK 0048
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,563 of 2,661
High Courts19 Jul 2001Dismissed
Kamta Prasad Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 146
Prevention of Corruption Act, 1988 — Section 13(ii), 7
High Courts18 Jul 2001Dismissed
Jagdeo Yadav Vs The State of Bihar and Another
Patna High Court · (2001) 07 PAT CK 0132
High Courts18 Jul 2001
Taspur Prakhand Matayajivi Swawlambi Sahkari Samti Ltd. Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1712 : (2001) 3 PLJR 583
Constitution of India, 1950 — Article 226
High Courts18 Jul 2001
Kapporchand Chaudhary and etc. Vs State of Bihar
Patna High Court · (2002) CriLJ 1424 : (2002) 2 RCR(Criminal) 663
Penal Code, 1860 (IPC) — Section 395
High Courts18 Jul 2001
Spriha Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1714 : (2001) 3 PLJR 581
Hindu Marriage Act, 1955 — Section 8
High Courts17 Jul 2001Allowed
Nanha Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2087 : (2001) 3 PLJR 813
High Courts17 Jul 2001Allowed
The Union of India (UOI) and Others Vs Sandeep Construction
Patna High Court · (2001) 4 PLJR 185
Arbitration Act, 1940 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 2001Allowed
Sheikh Amir Ali Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 414
Minimum Wages Act, 1948 — Section 20
High Courts16 Jul 2001Dismissed
Arun Kumar Jha Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 800
Criminal Procedure Code, 1973 (CrPC) — Section 197, 245Limitation Act, 1963 — Section 14, 5Penal Code, 1860 (IPC) — Section 244, 342, 504
High Courts16 Jul 2001
Umesh Chandra Vidyarthi Vs The Bihar School Examination Board and Others
Patna High Court · (2001) 3 PLJR 591
High Courts16 Jul 2001
Rama Shankar Gorh and Others Vs The State of Bihar and Another
Patna High Court · (2001) 3 PLJR 579
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498
High Courts13 Jul 2001Allowed
Lakshman Prasad Pal Vs The State of Bihar
Patna High Court · (2001) 07 PAT CK 0070
High Courts13 Jul 2001Dismissed
Rajdeo Ram Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2029 : (2001) 3 PLJR 696
Penal Code, 1860 (IPC) — Section 366
High Courts13 Jul 2001Dismissed
Shankar Paul Vs State of Bihar
Patna High Court · (2001) 3 BLJR 1849 : (2001) 3 PLJR 646
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 319Penal Code, 1860 (IPC) — Section 363, 365, 366, 366A, 376
High Courts12 Jul 2001Dismissed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 817
High Courts12 Jul 2001Allowed
Champa Devi and Another Vs Shri Anant Prasad Singh
Patna High Court · (2001) 3 BLJR 1800
High Courts12 Jul 2001Dismissed
The Bihar State Electricity Board and Others Vs The Electrical Inspector and Another
Patna High Court · (2001) 07 PAT CK 0054
High Courts12 Jul 2001Dismissed
Pramod Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1854 : (2001) 3 PLJR 673
Industrial Disputes Act, 1947 — Section 10, 25F