High Courts15 Jul 2002Allowed
Md. Aslam and Another Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 534
Bihar Panchayat Raj Act, 1993 — Section 42(3), 42(4), 44(5)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,505 of 2,661
High Courts15 Jul 2002Allowed
Anirudh Tiwary Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 131
High Courts15 Jul 2002
Uday Kumar Bhagat Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 524
Constitution of India, 1950 — Article 226
High Courts15 Jul 2002Dismissed
Arvind Kumar Singh @ Pampal Singh Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0030
High Courts15 Jul 2002Allowed
Laddu Mandal and Mikki Mandal Vs State of Bihar
Patna High Court · (2003) 1 PLJR 328
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jul 2002Allowed
Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0152
High Courts12 Jul 2002
Badri Narayan Gupta Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 646
High Courts12 Jul 2002Allowed
Yugal Yadav Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 804
Penal Code, 1860 (IPC) — Section 302
High Courts12 Jul 2002Dismissed
Karu Ram, Ashok Ram and Krishna Ram Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0006
High Courts12 Jul 2002
Pawan Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 581
High Courts11 Jul 2002Allowed
Ramayan Mishra Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 56
High Courts11 Jul 2002
Kamta Singh and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1933 : (2004) 2 PLJR 44
Penal Code, 1860 (IPC) — Section 395, 412
High Courts11 Jul 2002Dismissed
Kailash Paswan Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 391
High Courts11 Jul 2002Dismissed
Krishna Yadav @ Krishna Ahir Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 730
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Jul 2002Dismissed
Parmeshwari Barhi and Others Vs Bindeshwari Mahto and Others
Patna High Court · (2002) 3 PLJR 630
High Courts11 Jul 2002Allowed
Manvendra Narain Agrawal Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 3 BLJR 1731 : (2002) 3 PLJR 510
High Courts11 Jul 2002Allowed
Bimlesh Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2002) 4 PLJR 435
Criminal Procedure Code, 1973 (CrPC) — Section 193, 194, 200, 202, 202(1)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Jul 2002Allowed
Pintu Singh @ Sudhir Singh @ Mastan Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 545
Bihar Control of Crimes Act, 1981 — Section 12, 12(1), 12(2), 12(3), 21(1)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 324, 341
High Courts11 Jul 2002Dismissed
Kapildeo Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 528
Bihar School Examination Board Act, 1952 — Section 17
High Courts10 Jul 2002Allowed
Sitaram Yadav Vs The Bihar State Tourism Development Corpn. and Others
Patna High Court · (2002) 3 PLJR 594
Constitution of India, 1950 — Article 311(2)