High Courts23 Jul 2002Allowed
Krishak Sangathan Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 87
Constitution of India, 1950 — Article 243G
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,503 of 2,661
High Courts23 Jul 2002Allowed
Pankaj Kumar Vs The State of Bihar and Another
Patna High Court · (2003) 2 RCR(Criminal) 269
High Courts23 Jul 2002Allowed
M/s Lachhman Wire Industries Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 536
Constitution of India, 1950 — Article 19(g), 226Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 4, 5
High Courts23 Jul 2002Dismissed
Dharmendra Singh Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0013
High Courts22 Jul 2002Allowed
Babu Lal Sah Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0141
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Jul 2002Allowed
Rameshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1803
Bihar Agricultural Produce Markets Act, 1960 — Section 3, 4
High Courts22 Jul 2002Dismissed
Jagan Sahani and Others Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0089
High Courts22 Jul 2002Allowed
Amresh Chandra Sinha and Others Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 754
High Courts22 Jul 2002
Vijay Kumar Rana Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 120
High Courts22 Jul 2002Dismissed
Jaggu Sah and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 2024
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 380, 452
High Courts19 Jul 2002Allowed
Nitishwar Jha Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0136
High Courts19 Jul 2002Allowed
Surendra Prasad Mishra @ Khalu Mishra and Another Vs State of Bihar and Others
Patna High Court · (2003) 1 BC 316 : (2002) 4 PLJR 134
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 21(2), 40(1)
High Courts19 Jul 2002Dismissed
Balbir Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 2003 Patna 31 : (2002) 3 PLJR 755
Constitution of India, 1950 — Article 226, 25
High Courts19 Jul 2002Dismissed
Satyanarayan Pasi and Others Vs State of Bihar
Patna High Court · (2003) CriLJ 4393 : (2002) 4 PLJR 589
Penal Code, 1860 (IPC) — Section 149, 300, 302
High Courts19 Jul 2002Dismissed
Ram Sharan Prasad @ Ram Sharan Mahto Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1638
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Jul 2002Dismissed
National Insurance Co. Ltd. Vs Sunaina Devi and Others
Patna High Court · (2003) ACJ 1746 : (2002) 3 PLJR 525
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Jul 2002Dismissed
Dinesh Paswan Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0015
High Courts18 Jul 2002Dismissed
Sk. Junarbi Vs Sk. Mahmood and Others
Patna High Court · (2002) 4 PLJR 138
Civil Procedure Code, 1908 (CPC) — Section 144, 2(2)
High Courts18 Jul 2002Allowed
Anuragi Devi Vs Haribansh Narain Singh and Others
Patna High Court · (2002) 3 BLJR 2158
High Courts18 Jul 2002Dismissed
Bishundeo Poddar and Others Vs The State of Bihar
Patna High Court · (2002) 50 BLJR 2280 : (2003) CriLJ 1558 : (2003) 2 DMC 64 : (2002) 3 PLJR 712
Penal Code, 1860 (IPC) — Section 300