COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,502 of 2,661

High Courts26 Jul 2002Dismissed

Bharat Singh and Another Vs The State of Bihar

Patna High Court · (2002) 3 BLJR 1736 : (2002) 4 PLJR 515

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts26 Jul 2002Allowed

Md. Saud Alam and Md. Tabrez Vs The State of Bihar

Patna High Court · (2002) 3 BLJR 2199 : (2002) 3 PLJR 701

Arms Act, 1959 — Section 25, 35Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 120B, 123, 124A, 153A, 153B

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High Courts25 Jul 2002Dismissed

Triloki Nath Singh Vs The State of Bihar and Others

Patna High Court · (2002) 07 PAT CK 0149

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High Courts25 Jul 2002Dismissed

Amrendra Kumar Dwividi and Others Vs Union of India (UOI) and Others Union of India (UOI) Vs Ashok Kumar and Others

Patna High Court · (2002) 4 PLJR 97

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High Courts25 Jul 2002Dismissed

Union of India (UOI) and Others Vs Most. Shitali Devi and Another

Patna High Court · (2002) 4 PLJR 62

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High Courts25 Jul 2002Dismissed

Sanjay Singh Som Vs The State of Bihar and Others

Patna High Court · (2002) 07 PAT CK 0116

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High Courts24 Jul 2002Allowed

Anil Kumar Tiwary Vs The State of Bihar

Patna High Court · (2003) 1 PLJR 81

Penal Code, 1860 (IPC) — Section 302, 304, 304B

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High Courts24 Jul 2002Allowed

Yogendra Singh, Suresh Singh and Jagannath Singh Vs The State of Bihar

Patna High Court · (2002) 4 PLJR 626

Penal Code, 1860 (IPC) — Section 114, 225, 307

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High Courts24 Jul 2002

Bihar Rajya Panchayat Parishad Vs The Election Commission and Others

Patna High Court · (2002) 3 PLJR 600

Constitution of India, 1950 — Article 171, 171(3)Representation of the People Act, 1950 — Section 10, 15, 16, 18, 22

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High Courts24 Jul 2002Allowed

New India Assurance Co. Ltd. Vs Sheo Pujan Singh and Others

Patna High Court · (2002) 07 PAT CK 0070

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High Courts24 Jul 2002Allowed

Anirudh Singh @ Anirudh Yadav Vs State of Bihar

Patna High Court · (2002) 07 PAT CK 0036

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High Courts24 Jul 2002Dismissed

Nag Narain Singh Vs Mohd. Adalat Hussain and Others

Patna High Court · (2002) 3 BLJR 1829 : (2002) 4 PLJR 190

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

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High Courts24 Jul 2002

Arun Kumar Mukherjee Vs State of Bihar and Others

Patna High Court · (2005) 2 PLJR 420

Bihar Regional Development Authorities Act, 1981 — Section 53

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High Courts24 Jul 2002Dismissed

Ramesh Chandra Agrawal Vs Patna Regional Development Authority and Others

Patna High Court · (2002) 3 PLJR 801

Bihar Regional Development Authorities Act, 1981 — Section 54Constitution of India, 1950 — Article 226

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High Courts23 Jul 2002Dismissed

Sitaram Choudhary Vs The State of Bihar and Others

Patna High Court · (2002) 07 PAT CK 0154

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High Courts23 Jul 2002Allowed

Md. Ayub Alam Vs The State of Bihar

Patna High Court · (2002) 3 BLJR 1936

Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 7

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High Courts23 Jul 2002Dismissed

Bariarpur Fisherman Cooperative Society and Another Vs The State of Bihar and Others

Patna High Court · (2002) 3 PLJR 744

Bihar Co-operative Societies Act, 1935 — Section 11, 48, 48(9)Bihar Co-operative Societies Rules, 1959 — Rule 15(1)

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High Courts23 Jul 2002Dismissed

Bhagwanjee Prasad Vs The State of Bihar and Another

Patna High Court · (2002) 07 PAT CK 0093

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High Courts23 Jul 2002Dismissed

Sushil Kumar and Another Vs State of Bihar

Patna High Court · (2002) 3 BLJR 2206 : (2002) 4 PLJR 557

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 144, 302, 307, 34, 447

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High Courts23 Jul 2002Dismissed

Abdul Jabbar Ansari and Others Vs Bhola Tiwari and Others

Patna High Court · (2002) 07 PAT CK 0083

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