High Courts05 Aug 2002Allowed
Salson Liquors Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0075
Bihar Finance Act, 1981 — Section 23ABihar State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,500 of 2,661
High Courts05 Aug 2002Dismissed
Om Prakash Singh Vs The Vice-Chancellor, T.M. Bhagalpur University and Others
Patna High Court · (2002) 3 PLJR 724
High Courts05 Aug 2002Allowed
Madhusudan Pathak Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 BLJR 1836 : (2002) 4 PLJR 51
High Courts05 Aug 2002Allowed
Kunj Bihari Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 140
Bihar Reorganisation Act, 2000 — Section 3, 59, 62(5), 66, 92Bihar Reorganisation Act, 2002 — Section 66
High Courts05 Aug 2002Dismissed
Shri Radhe Shyham Singh Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 389
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 499, 500, 501, 502
High Courts05 Aug 2002Allowed
Babu Lal Kahar and Another Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0008
High Courts02 Aug 2002
Smt. Uma Devi Vs The Divisional Manager, The Oriental Insurance Co.
Patna High Court · (2003) 2 ACC 538 : (2002) 3 BLJR 1752 : (2002) 3 PLJR 626
High Courts02 Aug 2002
Upendra Singh Vs State of Bihar and Another
Patna High Court · (2002) 08 PAT CK 0066
High Courts02 Aug 2002
Upendra Kumar and Manoj Kumar Vs The Magadh University and Others
Patna High Court · (2002) 3 PLJR 752
High Courts01 Aug 2002Allowed
Sita Ram Mahto and Others Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 189
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts01 Aug 2002Allowed
The Union of India (UOI) and Others Vs Mannu Choudhary
Patna High Court · (2002) 3 BLJR 1834 : (2002) 4 PLJR 22
High Courts01 Aug 2002Dismissed
Nawal Yadav Vs The Bihar School Examination Board and Others
Patna High Court · (2002) 4 PLJR 5
High Courts01 Aug 2002Allowed
Shyam Payre Sharma Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 629
High Courts01 Aug 2002Dismissed
Ram Narayan and Sons Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 738
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 16
High Courts01 Aug 2002Allowed
Shiv Shankar Sahu Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 739
High Courts31 Jul 2002
Ajay Kumar Verma and Another Vs The State Electricity Board and Others
Patna High Court · (2002) 4 PLJR 79
High Courts31 Jul 2002Allowed
Siya Devi Vs Bihar State Tourism Development Corporation and Others
Patna High Court · (2002) 07 PAT CK 0134
High Courts31 Jul 2002Dismissed
Bibi Ajarsan and Others Vs Gayasuddin
Patna High Court · (2002) 07 PAT CK 0067
High Courts31 Jul 2002Dismissed
Md. Sabir Hussain and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0064
High Courts31 Jul 2002Dismissed
Sri Umesh Kumar and Others Vs Vijay Kumar Singh and Others
Patna High Court · (2002) 3 BLJR 1769