High Courts14 Aug 2002Dismissed
Lakshman Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 1
Penal Code, 1860 (IPC) — Section 380
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,498 of 2,661
High Courts13 Aug 2002Dismissed
Bachu Thakur Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 80
High Courts13 Aug 2002Dismissed
Lalji Ram Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0107
High Courts13 Aug 2002Dismissed
Sahdeo Singh and Others Vs Dasrath Singh and Others
Patna High Court · (2002) 4 PLJR 586
High Courts13 Aug 2002Dismissed
Kare Singh Vs State of Bihar The State of Bihar Vs Kare Singh
Patna High Court · (2002) 08 PAT CK 0095
High Courts13 Aug 2002Allowed
Akhtar Alam Vs B.N. Mandal University and Others
Patna High Court · (2002) 08 PAT CK 0086
High Courts13 Aug 2002
Premlata Gupta Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 2 : (2002) 50 BLJR 1816 : (2002) 3 PLJR 769
Bihar and Orissa Excise Act, 1915 — Section 89Bihar and Orissa Excise Rules, 1919 — Rule 44, 45, 46Constitution of India, 1950 — Article 14
High Courts13 Aug 2002Dismissed
Krishak Sangathan Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 122
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(18), 3, 4, 4AConstitution of India, 1950 — Article 243G
High Courts13 Aug 2002Allowed
Arbind Kumar Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0015
High Courts12 Aug 2002Allowed
Manoj Baid and Another Vs State of Bihar and Another
Patna High Court · (2002) 4 PLJR 95
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 317Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420
High Courts12 Aug 2002Allowed
Awadhesh Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0081
High Courts12 Aug 2002
Mohan Rai and Others Vs State of Bihar
Patna High Court · (2002) 08 PAT CK 0074
High Courts12 Aug 2002
Ram Sewak Singh Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0055
High Courts12 Aug 2002Dismissed
Ganesh Prasad Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 08 PAT CK 0029
High Courts09 Aug 2002Dismissed
Anup Lal Rishi Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 86
High Courts09 Aug 2002
Paras Nath Rai and Others Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0057
High Courts09 Aug 2002Allowed
Sanjeev Lal and Others Vs The Union of India (UOI) and Others
Patna High Court · (2002) 08 PAT CK 0048
High Courts09 Aug 2002Dismissed
Triloki Nath Singh Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 256
High Courts09 Aug 2002Allowed
Ramashish Yadav Vs The State of Bihar and Another
Patna High Court · (2002) 08 PAT CK 0040