High Courts09 Aug 2002Dismissed
Arjun Manjhi Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,499 of 2,661
High Courts08 Aug 2002Allowed
Yogendra Malakar Vs State of Bihar and Another
Patna High Court · (2002) 3 PLJR 650
High Courts08 Aug 2002Dismissed
Bisho Mistry Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1825 : (2002) 4 PLJR 302
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
High Courts08 Aug 2002Dismissed
Bindeshwari Yadav @ Bino Yadav, Natho Yadav, Parma Sao and Shankar Sao Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 179
Penal Code, 1860 (IPC) — Section 323, 337, 448
High Courts08 Aug 2002Dismissed
Moharam Mian Vs Narendra Kumar Singh @ Bhagat Singh and Another
Patna High Court · (2002) 08 PAT CK 0026
High Courts07 Aug 2002Dismissed
Shivam Enterprises Vs State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0120
High Courts07 Aug 2002Dismissed
Ram Naresh Singh and Others Vs The General Manager, Central Bank of India and Others
Patna High Court · (2002) 4 PLJR 71
Constitution of India, 1950 — Article 14, 16, 309
High Courts07 Aug 2002Allowed
Sarju Sah and Others Vs Ram Pati Mallah and Others
Patna High Court · (2002) 08 PAT CK 0069
High Courts07 Aug 2002Allowed
Vishnu Suger Mills and Others Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0068
High Courts07 Aug 2002Allowed
Lutan Paswan and Mahabir Paswan Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 480
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts07 Aug 2002Allowed
Om Prakash Sinha Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0033
High Courts07 Aug 2002Allowed
Central Coal Field Ltd. and Others Vs Kalyan Chemicals and Others
Patna High Court · (2002) 4 PLJR 84
High Courts06 Aug 2002Dismissed
Haris Chandra Mishra @ Harichandra Mishra and Chhathu Sah Vs State of Bihar
Patna High Court · (2002) 4 PLJR 730
Penal Code, 1860 (IPC) — Section 147, 379
High Courts06 Aug 2002Allowed
Raj Kumar Choudhary Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1761 : (2002) 3 PLJR 637
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 76
High Courts06 Aug 2002Dismissed
Mahadeo Prasad Yadav Vs Board of Control for Cricket in India and Others
Patna High Court · AIR 2003 Patna 25 : (2002) 3 PLJR 627
Constitution of India, 1950 — Article 226
High Courts06 Aug 2002Dismissed
Sant Bilash Singh and Others Vs The State of Bihar and Another
Patna High Court · (2003) 51 BLJR 309 : (2002) 4 PLJR 464
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 9
High Courts06 Aug 2002Dismissed
Ramji Pandey @ Ramakant Pandey @ Ramashray Pandey and Others Vs State of Bihar and Another
Patna High Court · (2002) 50 BLJR 1800 : (2003) 1 DMC 802 : (2002) 3 PLJR 647
Criminal Procedure Code, 1973 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 304B, 306
High Courts06 Aug 2002Allowed
Nawab Ali Vs Reyaz Ahmed and Others
Patna High Court · (2002) 08 PAT CK 0053
High Courts06 Aug 2002
Vidya Nath Jha Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 642
Constitution of India, 1950 — Article 14, 16
High Courts05 Aug 2002Allowed
Sohail Yasin Ahmad Vs Magadh University and Others
Patna High Court · (2002) 4 PLJR 10
Bachelor of Science Regulations — Regulation 7