High Courts31 Jul 2002Dismissed
Chandradip Rai and Others Vs Md. Tahir Ansari and Others
Patna High Court · (2002) 07 PAT CK 0052
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,501 of 2,661
High Courts31 Jul 2002Dismissed
Baban Lal and Others Vs Collector and Others
Patna High Court · (2002) 3 BLJR 1777
High Courts30 Jul 2002Dismissed
Subodh Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 66
High Courts30 Jul 2002Allowed
Wyeth Lederle Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 580
Drugs and Cosmetics Rules, 1945 — Rule 105(1), 105(2)
High Courts30 Jul 2002Dismissed
Ramayan Dass Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 12
High Courts30 Jul 2002Allowed
Vishnu Sugar Mills Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2002) 07 PAT CK 0097
High Courts30 Jul 2002Allowed
Ranjan Kumar Sinha Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 736
High Courts30 Jul 2002Dismissed
Krishna Bihar Pandey and Others Vs State
Patna High Court · (2002) 07 PAT CK 0060
High Courts30 Jul 2002Allowed
Kalawati Kuer Vs Srinivas Singh and Others
Patna High Court · (2002) 07 PAT CK 0044
High Courts30 Jul 2002Dismissed
Girija Singh and Awadhesh Prasad Singh Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0012
High Courts29 Jul 2002
Manoj Kumar Sinha and Others Vs State of Bihar Ojasvi Nandan and Another Vs Bihar School Examination Board and Others
Patna High Court · (2003) 2 PLJR 701
High Courts29 Jul 2002Allowed
Radha Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0102
High Courts29 Jul 2002Dismissed
Most. Ram Dular Devi and Others Vs Shri Satya Narayan Prasad and Others
Patna High Court · (2002) 3 BLJR 1757
High Courts29 Jul 2002Allowed
Braj Kishore Singh Vs Sri Raja Ram Prasad Yadav and Others
Patna High Court · (2002) 2 BLJR 1708 : (2002) 4 PLJR 313
Hindu Succession Act, 1956 — Section 14, 15
High Courts29 Jul 2002Dismissed
Ahilya Devi Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 740
High Courts26 Jul 2002Allowed
Monsanto India Ltd. Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 118
High Courts26 Jul 2002Allowed
Smt. Shardha Devi Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 527
High Courts26 Jul 2002Dismissed
Nand Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 743
High Courts26 Jul 2002
Raj Kali Devi Vs The State of Bihar and Others
Patna High Court · (2003) CriLJ 3336 : (2002) 3 PLJR 642
Criminal Procedure Code, 1973 (CrPC) — Section 409
High Courts26 Jul 2002Allowed
Mohd. Saud Alam and Another Vs Md. Salahuddin
Patna High Court · (2002) 3 BLJR 2199 : (2002) 3 PLJR 701
Arms Act, 1959 — Section 25, 35Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 120B, 123, 124A, 153A, 153B