High Courts20 Aug 2002Allowed
Ashok Kumar Pal and Munna Singh Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0119
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,497 of 2,661
High Courts20 Aug 2002Dismissed
Kishor Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 237
High Courts20 Aug 2002Dismissed
Md. Yunus and Another Vs Moinuddin and Others
Patna High Court · (2002) 4 PLJR 31
Bihar Tenancy Act, 1885 — Section 48C
High Courts20 Aug 2002
Dhrub Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1874
High Courts20 Aug 2002Dismissed
Satyadeo Choudhary Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0090
High Courts20 Aug 2002Allowed
Lal Babu Sah Vs The State of Bihar
Patna High Court · (2003) 1 RCR(Criminal) 643
High Courts20 Aug 2002Allowed
Rama Shanker Tiwary Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 754
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 109, 120B
High Courts20 Aug 2002Allowed
Rama Shanker Tiwari @ R.S. Tiwari Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 756
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 15
High Courts20 Aug 2002
Dr. Satya Narayan Singh Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 34
High Courts20 Aug 2002Allowed
Mohamed Sahabuddin Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 105
High Courts19 Aug 2002Allowed
Pramod Kumar Singh and Others Vs Patna Regional Development Authority and Others
Patna High Court · (2002) 4 PLJR 616
Bihar Regional Development Authorities Act, 1981 — Section 3, 44(7), 80, 81, 93(2)Bihar Service Code, 1952 — Rule 39Constitution of India, 1950 — Article 226
High Courts19 Aug 2002Allowed
Sarwan Kumar Rai @ Sarwan Kumar Vs Bhuneshwar Mandal and Others
Patna High Court · (2002) 4 PLJR 78
High Courts19 Aug 2002Dismissed
Dilip Sah and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 791
High Courts19 Aug 2002
Aishwarya Raj Laxmi @ Baby and Another Vs State and Another
Patna High Court · (2004) 1 PLJR 568
Penal Code, 1860 (IPC) — Section 406
High Courts16 Aug 2002Dismissed
Bhola Prasad Vs Kashi Kant Jha and Others
Patna High Court · (2002) 4 PLJR 39
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 2002Dismissed
Sanju Sinha Vs Vice-Chairman, PRDA and Others
Patna High Court · (2003) 1 BC 340 : (2002) 4 PLJR 50
Negotiable Instruments Act, 1881 (NI) — Section 131, 131A, 85, 85A
High Courts16 Aug 2002Allowed
Manohar Gope and Jogi Gope Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 604
Penal Code, 1860 (IPC) — Section 395, 412
High Courts16 Aug 2002Dismissed
Diwakar Yadav Vs State of Bihar
Patna High Court · (2002) 4 PLJR 374
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts14 Aug 2002Dismissed
Ramprasad Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 08 PAT CK 0109
High Courts14 Aug 2002Dismissed
Bihar State Electricity Board Vs P.O., Labour Court and Others
Patna High Court · (2002) 50 BLJR 1858 : (2002) 95 FLR 812 : (2003) 1 LLJ 349 : (2003) 3 PLJR 433
Employees State Insurance (General) Regulations, 1950 — Section 31AEmployees State Insurance Act, 1948 — Section 85B