High Courts26 Aug 2002
Smt. Anita Devi @ Anita Acharya Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0121
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,496 of 2,661
High Courts26 Aug 2002
lndustrial Forge and Engineering Company Ltd. Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 670
Bihar Reorganisation Act, 2000 — Section 50
High Courts26 Aug 2002Allowed
Meena Devi Vs The Union of India (UOI) and Others
Patna High Court · (2002) 08 PAT CK 0110
High Courts26 Aug 2002Dismissed
Surya Nath Upadhaya and Others Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0101
High Courts26 Aug 2002Dismissed
Jayanti Industries Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 BLJR 2090 : (2002) 4 PLJR 400
Electricity Act, 1910 — Section 24
High Courts26 Aug 2002Allowed
Surendra Choudhary Vs State of Bihar and Others
Patna High Court · (2003) CriLJ 2596 : (2002) 4 PLJR 691
Criminal Procedure Code, 1973 (CrPC) — Section 357, 358
High Courts26 Aug 2002Allowed
Jamuna Tiwary Vs State of Bihar
Patna High Court · (2002) 3 BLJR 1909
Penal Code, 1860 (IPC) — Section 465, 467
High Courts26 Aug 2002Dismissed
Sita Ram Singh Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 158
Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 2002Dismissed
Jamuna Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1916
Constitution of India, 1950 — Article 14, 16
High Courts26 Aug 2002Allowed
Anand Prasad Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 85
High Courts23 Aug 2002Allowed
Shamsher Bahadur Sinha Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 239
Bihar Pension Rules, 1950 — Rule 43
High Courts23 Aug 2002
Gita Devi and Another Vs The Deputy General Manager, Allahabad Bank and Others
Patna High Court · (2002) 08 PAT CK 0056
High Courts23 Aug 2002
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 125
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 18, 25, 34, 47, 66
High Courts23 Aug 2002Dismissed
Chhatho Khatoon and Tajmun Khatoon Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0018
High Courts22 Aug 2002Dismissed
Bihar Pensioners Samaj Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 87
High Courts22 Aug 2002Dismissed
Most. Reshma Devi Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 89
High Courts22 Aug 2002Dismissed
Kailash Paswan Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 83 : (2002) 4 PLJR 473
High Courts22 Aug 2002
Dr. Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 31
High Courts21 Aug 2002
Sri Krishna Chandra Verma and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1886 : (2002) 4 PLJR 115
Bihar State Housing Board Act, 1982 — Section 88