High Courts18 Jul 2002Dismissed
Ashish Kumar Jha Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0056
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,504 of 2,661
High Courts18 Jul 2002Allowed
Subodh Kumar Poddar Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 532
High Courts18 Jul 2002Dismissed
Guli Mian and Gouri Rout Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 457
Penal Code, 1860 (IPC) — Section 304, 325
High Courts17 Jul 2002Dismissed
Ramdeo Yadav Vs State of Bihar
Patna High Court · (2002) 4 PLJR 823
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts17 Jul 2002Dismissed
Kameshwar Beldar and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0131
High Courts17 Jul 2002
Harizan Naw Avam Jahaj Tatha Sadak Yatayat Swavalambi Sahakari Samiti Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 523
High Courts17 Jul 2002Dismissed
Ramesh Pd. Verma Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0024
High Courts17 Jul 2002Allowed
Dr. Prem Agrawal Vs The State of Bihar and Another
Patna High Court · (2002) 07 PAT CK 0022
High Courts17 Jul 2002
Vijay Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0010
High Courts16 Jul 2002Allowed
Ram Chandra Sao Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 160
Penal Code, 1860 (IPC) — Section 34, 364
High Courts16 Jul 2002Allowed
Surendra Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 167
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts16 Jul 2002Dismissed
Mahesh Kumar and Another Vs Khurshid Anwar and Others
Patna High Court · (2002) 07 PAT CK 0071
High Courts16 Jul 2002Dismissed
Sri Hari Shanker Prasad Vs Shri Shahid Ali Khan and Others
Patna High Court · (2002) 07 PAT CK 0069
High Courts16 Jul 2002Allowed
Om Prakash Sah Vs Bihar State Food and Civil Supply Corporation Ltd. and Others
Patna High Court · (2002) 3 PLJR 603
High Courts15 Jul 2002Allowed
Md. Allauddin Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 699
Penal Code, 1860 (IPC) — Section 395
High Courts15 Jul 2002Allowed
Nibha Kumari Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0117
High Courts15 Jul 2002Dismissed
Manju Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0096
High Courts15 Jul 2002Allowed
Ram Jatan Roy Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 513
Bihar Agricultural Produce Markets Act, 1960 — Section 10Bihar Agricultural Produce Markets Rules, 1975 — Rule 43
High Courts15 Jul 2002Dismissed
Shri Raghunathjee Vs Leelawati Devi and Others
Patna High Court · (2002) 3 PLJR 635
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts15 Jul 2002Dismissed
Bindra Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1666 : (2002) 4 PLJR 170