High Courts10 Jul 2002Dismissed
Smt. Indira Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2002) 2 BLJR 1657
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,506 of 2,661
High Courts10 Jul 2002
Nathuni Sah Vs Kashi Nath Mishra and Others
Patna High Court · (2002) 07 PAT CK 0104
High Courts10 Jul 2002Dismissed
Dr. S. Chakravarty and Others Vs State of Bihar and Another
Patna High Court · (2002) 07 PAT CK 0008
High Courts09 Jul 2002Allowed
Dr. Durgeshwari Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 634
High Courts09 Jul 2002Dismissed
Ramanuj Pandey and Others and Pappu Chemicals and Minerals and Another Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0119
High Courts09 Jul 2002Allowed
Amod Kumar Singh Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 520
High Courts09 Jul 2002Dismissed
Arun Kumar and Another Vs The Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 67
Bihar Intermediate Education Council Act, 1992 — Section 15, 15(1), 39, 41, 57Representation of the People Act, 1950 — Section 27, 27(3)
High Courts09 Jul 2002Dismissed
Ramanuj Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0068
High Courts09 Jul 2002Dismissed
Lal Bihari Sao Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 521
Constitution of India, 1950 — Article 226Patna High Court Rules, 1916 — Rule 1
High Courts08 Jul 2002Dismissed
Union of India (UOI) and Others Vs Suraj Kumar
Patna High Court · (2002) 3 PLJR 641
High Courts08 Jul 2002Dismissed
Rabindra Kumar Sinha Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 611
High Courts05 Jul 2002Allowed
Smt. Kaushalya Kuar and Another Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 390
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)
High Courts05 Jul 2002Dismissed
Rampati Chaurasia and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1937
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 323, 324, 452
High Courts05 Jul 2002Allowed
Shashi Bhushan Singh @ Satendra Singh and Shekhar Singh Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0105
High Courts05 Jul 2002Dismissed
Binod Murari Mishra Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 73
High Courts05 Jul 2002Allowed
Mostt. Shyampati Devi Vs Mostt. Lalita Devi and Others
Patna High Court · (2002) 3 PLJR 515
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Jul 2002Dismissed
Union of India (UOI) and Others Vs Surendra Ram and Another
Patna High Court · (2002) 3 PLJR 634
High Courts05 Jul 2002Allowed
The Union of India (UOI) and Others Vs Manoj Kumar Ram and Others
Patna High Court · (2002) 07 PAT CK 0049
High Courts05 Jul 2002Allowed
Pappu Yadav Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 545
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2002Dismissed
Bimal Jha Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0148