High Courts04 Jul 2002Dismissed
Dasrath Prasad and Others Vs Shiv Dayal Sah and Others
Patna High Court · (2002) 3 PLJR 308
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,507 of 2,661
High Courts04 Jul 2002
Balbir Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 508
High Courts04 Jul 2002Dismissed
Sanju Sinha Vs Vice-Chairman, Patna Regional Development Authority and Others
Patna High Court · AIR 2003 Patna 51 : (2002) 50 BLJR 1450
Bihar Regional Development Authorities Act, 1981 — Section 79
High Courts04 Jul 2002Dismissed
Yadunandan Mandal and Others Vs State of Bihar
Patna High Court · (2002) 50 BLJR 2357 : (2003) CriLJ 2167 : (2002) 3 PLJR 779
Penal Code, 1860 (IPC) — Section 34, 364
High Courts04 Jul 2002Allowed
Ram Prit Yadav and Others Vs State of Bihar
Patna High Court · (2002) 2 BLJR 1663 : (2002) 3 PLJR 718
Penal Code, 1860 (IPC) — Section 201, 304, 304B, 34
High Courts04 Jul 2002Allowed
Prakash Kumar Sahai Vs Union of India (UOI)
Patna High Court · (2002) 07 PAT CK 0014
High Courts02 Jul 2002Allowed
Bibi Roshan Ara Vs Kedar Prasad Agarwal and Others
Patna High Court · (2002) 3 PLJR 741
High Courts02 Jul 2002Allowed
Ram Kishore Singh @ Kale Singh Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0118
High Courts02 Jul 2002Allowed
Ramji Prasad Rai Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 429
High Courts02 Jul 2002Dismissed
Dinesh Chandra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 392
Banking Regulation Act, 1949 — Section 11
High Courts02 Jul 2002Dismissed
Poddar Suraj Kumar @ Poddar Saroj Kumar Vs The State of Bihar and Another
Patna High Court · (2002) 4 PLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 210, 210(3)
High Courts02 Jul 2002Dismissed
Raghunath Pandey and Others Vs Smt. Panmati Kuer and Others
Patna High Court · (2003) 1 PLJR 68
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2002
National Insurance Co. Ltd. Vs Rambali Devi and Others
Patna High Court · (2003) 1 ACC 492 : (2002) 3 PLJR 437
Motor Vehicles Act, 1994 — Schedule 2
High Courts02 Jul 2002Allowed
Raj Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1509
High Courts01 Jul 2002Dismissed
Manjubala Sinha Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0108
High Courts01 Jul 2002
Bhola Prasad Sao Vs The Election Commission and Others
Patna High Court · (2002) 07 PAT CK 0077
High Courts01 Jul 2002Dismissed
Ram Pal Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 07 PAT CK 0057
High Courts01 Jul 2002Dismissed
Bihar Vidyalaya Pariksha Samiti Karamchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0054
High Courts01 Jul 2002Dismissed
Shri Rajeshwar Lal Das Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 439
High Courts01 Jul 2002
Dharam Shila Kuer Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0009