High Courts15 Sept 2003Dismissed
Mundrika Singh Yadav Vs Shiv Bachan Yadav and Others
Patna High Court · (2003) 09 PAT CK 0134
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,429 of 2,661
High Courts15 Sept 2003Allowed
Mahesh Choubey and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2002 : (2004) 1 PLJR 159
High Courts15 Sept 2003Allowed
Fulo Mandal @ Rajiv Mandal Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 460
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 376
High Courts15 Sept 2003Allowed
Raju Vishwakarma Vs Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 392
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 33
High Courts15 Sept 2003
Smt. Nawlakha Devi and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 184
High Courts12 Sept 2003Dismissed
The State of Bihar and Others Vs Sudhanshu Shekhar Mullick
Patna High Court · (2004) 1 PLJR 207
High Courts12 Sept 2003Allowed
Ram Sumer Ahair Vs The Union of India (UOI) and Others
Patna High Court · (2003) 09 PAT CK 0111
High Courts12 Sept 2003Dismissed
Sergeant Jha A.K. 659869-B, FLT. Engr. Vs Union of India (UOI) and Others
Patna High Court · (2003) 09 PAT CK 0109
High Courts12 Sept 2003Allowed
Ram Chandra Sao and Others Vs Bal Kishun Sao and Others
Patna High Court · (2003) 4 PLJR 690
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9
High Courts12 Sept 2003
Md. Aslam Khan and Others Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 51
High Courts12 Sept 2003Allowed
Rajiv Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 36
Evidence Act, 1872 — Section 108
High Courts12 Sept 2003
Haridwar Pandey Vs The State of Bihar
Patna High Court · (2003) 09 PAT CK 0057
High Courts12 Sept 2003Allowed
Ganga Bind, Ram Ratan Bind, Ramanand Bind and Vishwanath Bind Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 826
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Sept 2003
The Union of India and Others Vs Bithal Paswan and Another
Patna High Court · (2004) 1 PLJR 38
High Courts11 Sept 2003Dismissed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 1 PLJR 203
Penal Code, 1860 (IPC) — Section 200
High Courts11 Sept 2003Dismissed
Dina Nath Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0086
High Courts11 Sept 2003
Godrej Saralee Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0084
High Courts11 Sept 2003
Patna Nagar Nigam Sewa of Nibrit Karamchari Sangh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 102
High Courts11 Sept 2003Dismissed
KL Hi-Tech Secure Print Limited Vs The Bihar State Staff Selection Commission and Others
Patna High Court · (2003) 09 PAT CK 0032
High Courts11 Sept 2003Dismissed
Ram Pravesh Ram Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 88