High Courts11 Sept 2003Dismissed
The Union of India (UOI) and Others Vs Bithal Paswan and Another
Patna High Court · (2004) 1 PLJR 38
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,430 of 2,661
High Courts10 Sept 2003Allowed
Gajendra Ojha @ Gajendra Nath Ojha and Others Vs State of Bihar and Another
Patna High Court · (2003) 09 PAT CK 0143
High Courts10 Sept 2003Allowed
Bihar Police Men''s Association and Another Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 133
Constitution of India, 1950 — Article 166, 309Police Act, 1861 — Section 12, 46, 46(3), 7Police Regulations — Regulation 663
High Courts10 Sept 2003Dismissed
Daroga Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 208
High Courts10 Sept 2003Dismissed
Commissioner of Income Tax and Another Vs Smt. Lily Tobias
Patna High Court · (2005) 193 CTR 422 : (2004) 266 ITR 401 : (2005) 143 TAXMAN 29
Income Tax Act, 1961 — Section 158BC
High Courts10 Sept 2003Allowed
Sarwar Alam Vs Jawahar Turha and Others
Patna High Court · (2003) 3 BLJR 1954 : (2004) 1 PLJR 410
Administration of Evacuee Property Act, 1950 — Section 28, 46
High Courts10 Sept 2003Allowed
Dr. Md. Samsul Haque @ Dr. Shamsul Haque Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 4
High Courts10 Sept 2003
Bharat Deo Pathak and Another Vs Bihar State Food and Civil Supply Corporation and Others
Patna High Court · (2003) 09 PAT CK 0050
High Courts10 Sept 2003Allowed
Bhudeo Tiwari Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0039
High Courts10 Sept 2003
Raj Kumar Yadav Vs Samir Kumar Mahaseth and Others
Patna High Court · (2003) 09 PAT CK 0018
High Courts10 Sept 2003Dismissed
Vijay Sen Singh Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 590
Bihar Agricultural Produce Markets Rules, 1975 — Rule 129, 129(3)
High Courts08 Sept 2003Dismissed
Bihar State Electricity Board and Others Vs Shubhendra Sharma
Patna High Court · (2004) 1 PLJR 209
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts08 Sept 2003
Ghanshyam Yadav and Others Vs National Thermal Power Corporation and Others
Patna High Court · (2004) 3 LLJ 468 : (2004) 1 PLJR 71
Industrial Disputes Act, 1947 — Section 17B, 33C(1), 33C(2)
High Courts08 Sept 2003Allowed
Sitendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0020
High Courts08 Sept 2003Dismissed
Vinod Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 37
High Courts08 Sept 2003Allowed
Sidhnath Prasad Vs The Administrator, Bihar School Examination Board and Others
Patna High Court · (2003) 4 PLJR 587
Bihar School Examination Board Regulations, 1964 — Regulation 54(2), 54(3), 64
High Courts08 Sept 2003Dismissed
Ashok Kumar Thakur Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 PLJR 205
High Courts05 Sept 2003Dismissed
Sudhir Kumar Srivastave Vs Allahabad Bank and Others
Patna High Court · (2003) 09 PAT CK 0155
High Courts05 Sept 2003
Gorelal Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 256
High Courts05 Sept 2003Allowed
Krishna Murari Singh @ Sharma and Tripurari Singh Vs The State of Bihar
Patna High Court · (2003) 09 PAT CK 0137