High Courts05 Sept 2003Dismissed
Shyamdeo Singh and Others Vs State of Bihar
Patna High Court · (2006) 3 PLJR 325
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,431 of 2,661
High Courts05 Sept 2003Dismissed
Jai Prakash Jha Vs The Munger Kshetriya Gramin Bank and Others
Patna High Court · (2003) 4 PLJR 526
High Courts05 Sept 2003Dismissed
Dharmendra Sah and Others Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0047
High Courts05 Sept 2003Allowed
Ramesh Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 692
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts04 Sept 2003Allowed
Prabhat Kumar (c) Prabhavir Rai and Singheshwar Rai Vs The State of Bihar The State of Bihar Vs Prabhat Kumar (c) Prabhavir Rai and Singheshwar Rai
Patna High Court · (2003) 09 PAT CK 0147
High Courts04 Sept 2003Dismissed
Md. Nizamuddin and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2026 : (2003) 4 PLJR 494
High Courts04 Sept 2003Dismissed
Tanik Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 27
High Courts04 Sept 2003Dismissed
Rajan Kumar Vs The Bihar Public Service Commission and Others
Patna High Court · (2004) 1 PLJR 33
High Courts04 Sept 2003
Jai Narayan Pd. Sah Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 206
High Courts03 Sept 2003Dismissed
Haridwar Pandey Vs State of Bihar
Patna High Court · (2003) 09 PAT CK 0154
High Courts03 Sept 2003Allowed
Bajrangwali Iron Industry Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 4 PLJR 555
Electricity (Supply) Act, 1948 — Section 49, 79
High Courts03 Sept 2003Dismissed
Lalan Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 528
High Courts03 Sept 2003Allowed
Krishna Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2027 : (2003) 4 PLJR 493
High Courts03 Sept 2003
Bhawanand Jha Vs B.N. Mandal University and Others
Patna High Court · (2003) 09 PAT CK 0098
High Courts03 Sept 2003Dismissed
Upendera Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts03 Sept 2003Dismissed
Ramesh Chandra Mishra Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1881 : (2003) 4 PLJR 347
High Courts03 Sept 2003Dismissed
Assistant Labour Commissioner Vs Rajesh Kumar
Patna High Court · (2003) 3 BLJR 2371 : (2004) 1 LLJ 935
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12
High Courts03 Sept 2003
Shyamanand Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 389
High Courts03 Sept 2003Dismissed
Ranjeet Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 539
Penal Code, 1860 (IPC) — Section 339, 503
High Courts03 Sept 2003Dismissed
Commissioner of Income Tax and Another Vs Pawan Sut Rice Mill
Patna High Court · (2004) 265 ITR 679 : (2004) 136 TAXMAN 640