High Courts19 Sept 2003
Dr. Kashi Nath and Others Vs State of Bihar and Others etc. etc.
Patna High Court · (2004) 4 PLJR 497
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,428 of 2,661
High Courts19 Sept 2003Allowed
Sadhu Singh Vs The Bihar State Elec. Board and Others
Patna High Court · (2004) 1 PLJR 265
High Courts19 Sept 2003Allowed
Noor Mohammad and Others Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 561
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts18 Sept 2003Allowed
Shanti Devi Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 24
High Courts18 Sept 2003
Sri. Dipak Kumar Thakur Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 42
High Courts18 Sept 2003Allowed
Vijay Chandra Thakur Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 192
High Courts18 Sept 2003
Braj Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 22
Constitution of India, 1950 — Article 243G
High Courts18 Sept 2003Allowed
Natheshwar Jha Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 5
High Courts17 Sept 2003Allowed
Renu Kumari and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2076 : (2004) 1 PLJR 20
Bihar State Nationalised Primary School Teachers (Transfer and Disciplinary Action) Rules, 1994 — Rule 7
High Courts17 Sept 2003Dismissed
The State of Bihar and Others Vs Ram Lochan Tiwary and Another
Patna High Court · (2004) 1 PLJR 189
Constitution of India, 1950 — Article 226
High Courts17 Sept 2003
Naresh Kumar Goel @ Naresh Goel Vs The Union of India (UOI) and Others
Patna High Court · (2003) 09 PAT CK 0067
High Courts17 Sept 2003
Heera Lal Yadav Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0042
High Courts16 Sept 2003Allowed
Girija Devi and Others Vs Kamla Kant Singh and Others
Patna High Court · (2004) 1 PLJR 788
Motor Vehicles Act, 1988 — Section 166, 171
High Courts16 Sept 2003Allowed
Deo Krishna Mishra Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 12
Bihar Pension Rules, 1950 — Rule 101
High Courts16 Sept 2003Dismissed
Dr. Chiranjeev Khandelwal Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 21
High Courts16 Sept 2003Allowed
Dr. (Smt.) Shahida Hasan Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0066
High Courts16 Sept 2003
Rangila Choudhary Vs The State of Bihar
Patna High Court · (2003) 3 BLJR 2365 : (2004) 1 PLJR 86
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts16 Sept 2003Dismissed
Chandar Yadav Vs State of Bihar
Patna High Court · (2006) 3 PLJR 250
Penal Code, 1860 (IPC) — Section 307
High Courts15 Sept 2003Allowed
Oriental Insurance Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 236
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2003Allowed
Hiranand Stone Works Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 25
Environment (Protection) Rules, 1986 — Rule 14Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 25