High Courts25 Sept 2003Allowed
Geena Mandal and Dina Mandal Vs The State of Bihar The State of Bihar Vs Durga Mandal
Patna High Court · (2003) 09 PAT CK 0068
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,427 of 2,661
High Courts25 Sept 2003Dismissed
Ashok Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 732
High Courts25 Sept 2003Allowed
Awadnesh Kumar Mishra and Others Vs Sona Devi and Others
Patna High Court · (2003) 4 PLJR 810
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts24 Sept 2003
Naresh Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2003) 09 PAT CK 0132
High Courts24 Sept 2003Allowed
Md. Safique Vs The Bihar State Electricity Board and Others
Patna High Court · (2004) 1 PLJR 1
High Courts24 Sept 2003
Parle Biscuits (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2064 : (2004) 1 PLJR 572 : (2004) 138 STC 423
Bihar Finance (Amendment) Act, 1985 — Section 13, 13(1)
High Courts24 Sept 2003Dismissed
Shri Ram Krishna Cold Storage and Ice Factory Private Ltd. Vs The State Bank of India and Others
Patna High Court · (2004) 1 PLJR 32
High Courts24 Sept 2003Dismissed
Chandraket Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 28
High Courts23 Sept 2003Dismissed
Dayal Ashok Sinha Vs Bharat Wagon and Engineering Company Ltd. and Others
Patna High Court · (2003) 09 PAT CK 0093
High Courts23 Sept 2003Allowed
Balram Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 179
High Courts23 Sept 2003Dismissed
Jitendra Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 35
Arms Act, 1959 — Section 35Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 354
High Courts23 Sept 2003Allowed
Rupesh Kumar @ Rukesh Kumar and Another Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 23
Penal Code, 1860 (IPC) — Section 307, 395
High Courts23 Sept 2003Allowed
Junaid Alam Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 262
High Courts22 Sept 2003Dismissed
Prabhu Nath Sah @ Prabhu Nath Prasad and Others Vs Siya Ram Sah and Another
Patna High Court · (2003) 3 BLJR 2104 : (2004) 2 PLJR 129
Civil Procedure Code, 1908 (CPC) — Section 100(6), 103Specific Relief Act, 1963 — Section 16
High Courts22 Sept 2003Allowed
Saroj Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0064
High Courts22 Sept 2003Dismissed
Bindeshwari Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0015
High Courts19 Sept 2003Dismissed
The State of Bihar and Another Vs Sidheshwar Chaudhary
Patna High Court · (2004) 1 PLJR 34
Bihar Service Code, 1952 — Rule 103
High Courts19 Sept 2003Allowed
Rani Devi @ Sangita Devi and Others Vs Brijesh Kumar Singh and Others
Patna High Court · (2004) 2 PLJR 108
High Courts19 Sept 2003Dismissed
State of Bihar and Others Vs Awadh Kishore and Others Vinay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0096
High Courts19 Sept 2003Allowed
Udai Shankar Singh and Others Vs Sulo Singh and Others
Patna High Court · (2004) 1 PLJR 167
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 77