High Courts17 Oct 2003Dismissed
Karu Gope and Others Vs State of Bihar
Patna High Court · (2006) 3 PLJR 243
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 304
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,425 of 2,661
High Courts17 Oct 2003
Amardeep Pictures Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 220
Bihar Cinemas (Regulation) Act, 1954 — Section 9, 9(2)Bihar Cinemas (Regulation) Rules, 1974 — Rule 27, 27(1)Constitution of India, 1950 — Article 19(1)
High Courts16 Oct 2003Dismissed
Hiralal Chauhan Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0033
High Courts15 Oct 2003
Ghughalee Ram @ Ghughulee Ram Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 245
High Courts15 Oct 2003
Lalan Ravidas Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2357 : (2004) 1 PLJR 68
Penal Code, 1860 (IPC) — Section 396, 412
High Courts15 Oct 2003Allowed
Abdul Halim Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0012
High Courts15 Oct 2003
Shov Nath Ram @ and Sov Nath Ram Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 769
High Courts14 Oct 2003Allowed
Grand Prix Arms Stores Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2301 : (2004) 1 PLJR 421
High Courts14 Oct 2003Dismissed
Guddu Singh Vs State of Bihar
Patna High Court · (2003) 10 PAT CK 0023
High Courts14 Oct 2003Dismissed
Md. Amanullah Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0019
High Courts14 Oct 2003Dismissed
Raja Ram Yadav Vs State of Bihar
Patna High Court · (2003) CriminalCC 493
Penal Code, 1860 (IPC) — Section 376, 379
High Courts13 Oct 2003Allowed
Manju Devi @ Manju Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0027
High Courts13 Oct 2003Dismissed
Nirankar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 626
High Courts01 Oct 2003
Binod Singh Vs State of Bihar
Patna High Court · (2003) 10 PAT CK 0044
Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts30 Sept 2003Dismissed
Shyam Bihari Shukla Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0049
High Courts29 Sept 2003Dismissed
Kushum Lal Mehta Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 114
High Courts29 Sept 2003Allowed
The State of Bihar Vs Gopalji Rai @ Gopali Rai, Bijli Rai and Manoj Rai Gopalji Rai @ Gopali Rai, Bijli Rai and Manoj Rai Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 253
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 34