High Courts29 Oct 2003Dismissed
Jaikant Rai Vs Ganeshi Rai @ Ganesh Rai and Others
Patna High Court · (2003) 3 BLJR 2368 : (2004) 1 PLJR 743
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,424 of 2,661
High Courts29 Oct 2003Allowed
State of Bihar Vs Ashok Kumar Gupta Ashok Kumar Gupta Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2263 : (2004) 1 PLJR 62 : (2004) 1 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 323, 341
High Courts29 Oct 2003Allowed
Mahanth Brij Narain Das Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0020
High Courts28 Oct 2003Allowed
Birja Das Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2249
Penal Code, 1860 (IPC) — Section 302
High Courts28 Oct 2003Dismissed
Mostt Saniharo Kuer (Since deceased) Vs Sri Munilal Singh and Others
Patna High Court · (2003) 3 BLJR 2362 : (2004) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Oct 2003Dismissed
Anjay Khatik @ Ajay Bihari Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0014
High Courts28 Oct 2003
Parwavi Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2142 : (2005) 3 PLJR 329 : (2004) 2 PLJR 110
High Courts28 Oct 2003Dismissed
Upasi Sada Vs State of Bihar
Patna High Court · (2006) 3 PLJR 172
Penal Code, 1860 (IPC) — Section 376
High Courts28 Oct 2003Dismissed
Mostt. Sanjharo Kuer (since deceased) Vs Sri Munilal Singh and Others
Patna High Court · (2003) 3 BLJR 2362 : (2004) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts28 Oct 2003
Parwati Devi Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2142 : (2005) 3 PLJR 329 : (2004) 2 PLJR 110
High Courts24 Oct 2003Dismissed
Ranjeet Singh @ Ranjeet Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2186 : (2004) 1 PLJR 153
Bihar Panchayat Raj Act, 1993 — Section 68(4), 68(5)
High Courts23 Oct 2003Allowed
Ravi Kumar Verma Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 10 PAT CK 0025
High Courts23 Oct 2003
Deo Krishna Paswan Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0003
High Courts22 Oct 2003Dismissed
Shailendra Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0010
High Courts21 Oct 2003Dismissed
Md. Ashfaque Alam Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 88
High Courts21 Oct 2003Allowed
Malsu Sada Vs State of Bihar
Patna High Court · (2004) 1 PLJR 519
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 302
High Courts21 Oct 2003Dismissed
Dusyant Kumar Nayak Vs The State of Bihar and Another
Patna High Court · (2004) 1 PLJR 29
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts21 Oct 2003
Mamta Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0016
High Courts21 Oct 2003Dismissed
Sheo Dani Patel Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0013
High Courts21 Oct 2003Dismissed
Ranjan Kumar and Another Vs The Bihar State Agricultural Marketing Board and Others
Patna High Court · (2004) 1 PLJR 368
Bihar Agricultural Produce Markets Act, 1960 — Section 27Bihar Agricultural Produce Markets Rules, 1975 — Rule 82, 82(2)Constitution of India, 1950 — Article 19, 19(1)