High Courts12 Nov 2003Allowed
Binod Kumar Jha and Others Vs State of Bihar
Patna High Court · (2004) 1 PLJR 393
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,422 of 2,661
High Courts11 Nov 2003Dismissed
Kamlesh Singh Vs State of Bihar
Patna High Court · (2004) 1 BLJR 528
Penal Code, 1860 (IPC) — Section 411
High Courts11 Nov 2003Dismissed
Adarsh Rice Mill and Others Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0045
High Courts11 Nov 2003Dismissed
Abdul Hakim and Others Vs The State of Bihar and Another
Patna High Court · (2003) 3 BLJR 2302
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts10 Nov 2003Allowed
Shri Shri 108 Ma Kali Mata Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 152
Bihar Tenancy Act, 1885 — Section 48DConstitution of India, 1950 — Article 226
High Courts10 Nov 2003Dismissed
Pappu Rai and Others Vs The State of Bihar and Another
Patna High Court · (2003) 3 BLJR 2359 : (2004) CriLJ 2477 : (2004) 1 PLJR 341
Bihar Pension Rules, 1950 — Rule 43Penal Code, 1860 (IPC) — Section 307
High Courts10 Nov 2003Dismissed
Arvind Kumar Sinha and Others, Ramendra Prasad and Sikandra Prasad Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2458
High Courts10 Nov 2003Dismissed
Nathuni Mahto and Sita Ram Mahto Vs The State of Bihar
Patna High Court · (2003) 11 PAT CK 0036
High Courts10 Nov 2003Dismissed
Sardar Singh Kalra Vs Mahesh Kumar Lohani
Patna High Court · (2004) 1 PLJR 791
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4), 14(8)
High Courts10 Nov 2003Allowed
Ranjeet Singh Vs State of Bihar
Patna High Court · (2004) 2 DMC 134 : (2004) 3 PLJR 100
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts10 Nov 2003Dismissed
M/s Adarsh Rice Mill and Others Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0007
High Courts08 Nov 2003Dismissed
Rajeev Sinha Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0103
High Courts07 Nov 2003Allowed
The State of Bihar and Others Vs Surya Kant Tripathy and Another
Patna High Court · (2004) 2 PLJR 161
High Courts07 Nov 2003Dismissed
Maya Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 518
Bihar Panchayat Raj Act, 1993 — Section 18(4)Constitution of India, 1950 — Article 243C
High Courts07 Nov 2003Allowed
Sharda Rani Sahay and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 261
Bihar Pension Rules, 1950 — Rule 43B
High Courts07 Nov 2003Allowed
Auto and Hardware Stores and Another Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 13 : (2003) 3 BLJR 2355 : (2004) 2 PLJR 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1963 — Section 5
High Courts07 Nov 2003
Nageshwar Pd. Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 437
High Courts06 Nov 2003Dismissed
Ram Sagun Mahto and Another Vs State of Bihar
Patna High Court · (2003) 11 PAT CK 0025
High Courts05 Nov 2003
Suo motu action relating to class of persons who have not received their Salaries Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0099
High Courts05 Nov 2003
Larsen and Toubro Ltd., Mumbai Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0094