High Courts21 Nov 2003Dismissed
Ram Naresh Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 35 : (2004) 1 PLJR 481
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,420 of 2,661
High Courts21 Nov 2003
Mostt. Roopkali Kuer Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 485
Bihar Financial Rules — Rule 281, 282, 283
High Courts21 Nov 2003Dismissed
Charitra Paswan Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0063
High Courts21 Nov 2003Dismissed
Yogendra Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 53 : (2004) 2 PLJR 135
High Courts21 Nov 2003
Ajay Kumar Vs Union of India (UOI) and Another
Patna High Court · (2004) 2 PLJR 238
High Courts21 Nov 2003Allowed
Mehdi Mirza Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 3 PLJR 325
High Courts21 Nov 2003
Bihar Vyavsayik Sangharsha Morcha and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 148
Constitution of India, 1950 — Article 51A
High Courts20 Nov 2003Allowed
Ram Ratan Singh Vs The Patna Municipal Corporation and Others
Patna High Court · (2005) 3 PLJR 327
High Courts20 Nov 2003Allowed
Ajay Kumar Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 105
High Courts20 Nov 2003Allowed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 24 : (2004) 2 PLJR 367
Bihar Panchayat Raj Act, 1993 — Section 44(4)General Clauses Act, 1897 — Section 10
High Courts19 Nov 2003Dismissed
The State of Bihar and Others Vs Hari Narain Jha and Another
Patna High Court · (2004) 2 PLJR 158
High Courts19 Nov 2003Dismissed
Bihar State Housing Board and Others Vs Sri Amrendra Kumar and Others
Patna High Court · (2004) 2 PLJR 103
High Courts19 Nov 2003Dismissed
Kedar Mahto Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 50 : (2004) 2 PLJR 307
Constitution of India, 1950 — Article 226
High Courts19 Nov 2003Dismissed
Pramod Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 52 : (2004) 1 PLJR 490
High Courts19 Nov 2003Dismissed
Braj Kishore Paswan Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 2 : (2004) 2 PLJR 406
High Courts19 Nov 2003Dismissed
The Union of India (UOI) and Another Vs Ram Roop and Another
Patna High Court · (2003) 11 PAT CK 0018
High Courts19 Nov 2003
Nirankar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 404
High Courts18 Nov 2003Dismissed
Md. Saleem Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2374 : (2004) 1 PLJR 458
High Courts18 Nov 2003
Paras Nath Gupta Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2452 : (2004) 1 PLJR 484
High Courts18 Nov 2003Allowed
Makhan Prasad Singh Vs Basudeo Singh and Others
Patna High Court · (2004) 1 PLJR 469
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Succession Act, 1925 — Section 213(1)