High Courts02 Dec 2003Dismissed
Union of India (UOI) Vs Patna Tyre House Pvt. Ltd.
Patna High Court · (2003) 12 PAT CK 0046
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,418 of 2,661
High Courts02 Dec 2003Dismissed
Dr. Praveen Bhai Togadia Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0044
High Courts02 Dec 2003Dismissed
Balram ViShwakarma and Others, S.M. Abu Nasar and Others and Umakant Roy and Others Vs Acting General Manager, Hindustan Fertilizer Corporation Ltd. and Others
Patna High Court · (2004) 1 PLJR 439
High Courts02 Dec 2003
Damodar Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 549
High Courts02 Dec 2003Dismissed
Shyam Sundar Prasad Sinha Vs Bihar State Pollution Control Board and Others
Patna High Court · (2004) 1 BLJR 24 : (2004) 1 PLJR 397
High Courts02 Dec 2003Dismissed
Balram Vishwakarma and Others Vs Acting General Manager, Hindustan Fertilizer Corporation Limited and Others
Patna High Court · (2004) 2 PLJR 210
High Courts02 Dec 2003Allowed
Satyendra Singh and Another Vs The State of Bihar
Patna High Court · (2004) 1 BLJR 26 : (2004) 1 PLJR 380 : (2004) 4 RCR(Criminal) 286
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304
High Courts02 Dec 2003Dismissed
Vinod Kumar Vs Smt. Pavitri Devi
Patna High Court · (2004) 2 PLJR 12
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 2, 5
High Courts02 Dec 2003Allowed
Geeta Mechanical Works Pvt. Ltd. Vs The State Bank of India and Others
Patna High Court · (2003) 12 PAT CK 0005
High Courts01 Dec 2003Dismissed
Smt. Kanchan Lata Vs The Union of India (UOI) and Others
Patna High Court · (2003) 12 PAT CK 0088
High Courts01 Dec 2003
Pramod Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 78
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts01 Dec 2003Dismissed
Bihar State Road Transport Corporation Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 680
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Dec 2003Dismissed
Sri Laxmi Prasad and Ajay Kumar Vs Union of India (UOI) and Others Vijay Yadav Vs Dealer Selection Board and Others
Patna High Court · (2003) 3 BLJR 2454 : (2004) 1 CTLJ 298 : (2004) 2 PLJR 418
Constitution of India, 1950 — Article 226
High Courts01 Dec 2003Dismissed
Ganesh Prasad Srivastava Vs Punjab National Bank and Others
Patna High Court · (2004) 1 BLJR 73 : (2004) 1 PLJR 387
High Courts01 Dec 2003Allowed
Chandra Mohan Rai Vs Suraj Narayan Lal and Others
Patna High Court · (2004) 2 PLJR 4
High Courts01 Dec 2003Dismissed
Amarendra Prasad Vs Bihar State Financial Corporation, Patna and Others
Patna High Court · (2004) 4 PLJR 467
High Courts01 Dec 2003Allowed
Nav Bharat Link Chain Manufacturers Pvt. Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2459 : (2004) 1 PLJR 487
High Courts01 Dec 2003Allowed
Manoj Kumar Singh, Rabindra Kumar Tiwary and Ajay Shankar Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 61
High Courts28 Nov 2003Allowed
Ram Nandan Mandal Vs Bipin Kumar Singh
Patna High Court · (2004) 2 PLJR 165
High Courts28 Nov 2003Dismissed
Gauri Shankar Mahton Vs Yogi Sah @ Satya Narayan Sah and Others
Patna High Court · (2004) 2 PLJR 116
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10