High Courts28 Nov 2003Allowed
Sri Bimal Kumar Jain Vs Sri Umesh Narayan and Others
Patna High Court · (2004) 2 PLJR 9
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,419 of 2,661
High Courts28 Nov 2003Dismissed
Baski Singh Vs State of Bihar
Patna High Court · (2004) 1 BLJR 306 : (2004) 1 PLJR 675
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2003Dismissed
Brahmdeo Pathak Vs Vidya Devi and Others
Patna High Court · (2004) 2 PLJR 104
High Courts28 Nov 2003Dismissed
Dev Anand Vs Bharat Sanchar Nigam Ltd.
Patna High Court · (2003) 3 BLJR 2386 : (2004) 102 FLR 403 : (2004) 1 PLJR 408
Constitution of India, 1950 — Article 14
High Courts28 Nov 2003Dismissed
Shri Shekhar Kumar Sinha Vs Smt. Rashmi Prasad
Patna High Court · (2004) 2 PLJR 164
High Courts25 Nov 2003Dismissed
Md. Arshad and Another Vs State of Bihar
Patna High Court · (2006) 3 PLJR 57
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 172(2)Evidence Act, 1872 — Section 145
High Courts25 Nov 2003Dismissed
Gyanendra Kumar Dubey Vs The Punjab National Bank and Others
Patna High Court · (2003) 11 PAT CK 0100
High Courts25 Nov 2003Dismissed
Ramesh Kumar Singh @ Dipu Singh Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0092
High Courts25 Nov 2003
Mahendra Kumar Shrivastava Vs The Bihar Scheduled Castes Co-operative Development Corporation Ltd. and Others
Patna High Court · (2004) 1 PLJR 516
High Courts25 Nov 2003Allowed
Nirmal Kumar Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0049
High Courts25 Nov 2003Allowed
Shanti Devi Vs Bindhyachal Pd. Choudhary and Others
Patna High Court · (2004) 1 PLJR 763
High Courts25 Nov 2003Dismissed
Saket Housing Ltd. Vs The Patna Regional Development Authority and Another
Patna High Court · (2004) 1 BLJR 9 : (2003) 4 PLJR 832
Bihar Regional Development Authorities Act, 1981 — Section 37(5), 54(2)
High Courts25 Nov 2003Dismissed
Vijay Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 686
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Nov 2003Allowed
Rajasthan Trading Agency Vs Sri Bilat Jha and Others
Patna High Court · (2004) 2 PLJR 390
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts24 Nov 2003
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 113
Constitution of India, 1950 — Article 39
High Courts24 Nov 2003Allowed
Sk. Basir Vs State of Bihar
Patna High Court · (2004) 1 BLJR 312
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts24 Nov 2003Allowed
Mariyam Khatoon and Others Vs Sate of Bihar
Patna High Court · (2004) 1 PLJR 646
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts24 Nov 2003Dismissed
Birendra Kumar Vs Union of India (UOI)
Patna High Court · (2005) 2 BC 160 : (2004) 2 PLJR 180
High Courts24 Nov 2003Dismissed
Saudagar Prasad Yadav Vs Mukesh Yadav and Another
Patna High Court · (2003) 11 PAT CK 0032
High Courts24 Nov 2003Dismissed
Chand Miyan Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0026