High Courts18 Nov 2003
Rajeev Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2453 : (2004) 1 PLJR 515
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,421 of 2,661
High Courts18 Nov 2003Dismissed
Sudhir Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 388
High Courts18 Nov 2003Dismissed
The Union of India (UOI) and Others Vs Gorakh Singh and Another
Patna High Court · (2003) 11 PAT CK 0020
High Courts17 Nov 2003Dismissed
Rajesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 117
High Courts17 Nov 2003Allowed
The State of Bihar Vs Ehsan Shah @ Md. Ehasan and PuloShah @ FulioShah @ Md. Fulo Ehsan Shah @ Md. Ehasan and PuloShah @ FulioShah @ Md. Fulo Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 348
Criminal Procedure Code, 1973 (CrPC) — Section 161, 366Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts17 Nov 2003
Ram Badan Singh Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2451 : (2004) 1 PLJR 483
High Courts17 Nov 2003Dismissed
Shondik Traders Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 266
Bihar and Orissa Excise Act, 1915 — Section 34, 35, 41, 89Bihar and Orissa Excise Rules, 1919 — Rule 45
High Courts17 Nov 2003
Indexport Limited and Another Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0011
High Courts14 Nov 2003Dismissed
Most Ramshila Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2392 : (2004) 1 PLJR 435
High Courts14 Nov 2003Dismissed
Subhash Roy Choudhary Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2310 : (2004) CriLJ 573 : (2004) 2 DMC 117 : (2004) 1 PLJR 338
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Nov 2003Dismissed
Sunil Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 24
Bihar Reorganisation Act, 2000 — Section 74
High Courts14 Nov 2003
Rajehdra Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 457
Bihar Motor Vehicles Rules, 1992 — Rule 258
High Courts14 Nov 2003
New India Assurance Company Ltd. and Others Vs Shamim Ahmad and Others
Patna High Court · (2004) 1 PLJR 478
High Courts14 Nov 2003Allowed
Gopal Prasad @ Gopal Sao, Jamuna Sao and Kunti Devi Vs State of Bihar
Patna High Court · (2003) 11 PAT CK 0016
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts13 Nov 2003
Suo Motu action relating to Class of persons who have not Received their Salaries and Others etc. etc. Vs State of Bihar and Others etc. etc.
Patna High Court · (2003) 11 PAT CK 0086
High Courts13 Nov 2003Dismissed
Ranjeet Kumar Tiwary @ Ranjit Kumar Tiwari Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 201
High Courts13 Nov 2003Dismissed
Ram Ashish Rai and Others Vs State of Bihar
Patna High Court · (2006) 3 PLJR 226
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 380
High Courts12 Nov 2003
Ramdeo Prasad Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0084
High Courts12 Nov 2003Allowed
Prabhat Shekhar Vs Smt. Poonam Kumari
Patna High Court · AIR 2004 Patna 12 : (2003) 3 BLJR 2363 : (2004) 2 PLJR 128
Civil Procedure Code, 1908 (CPC) — Section 107Hindu Marriage Act, 1955 — Section 13
High Courts12 Nov 2003Allowed
Kanhaiya Kumar Singh and Others Vs Bihar School Examination Board and Others
Patna High Court · (2004) 3 PLJR 704