High Courts05 Nov 2003
Chandrama Singh and etc. Vs Bihar State Financial Corporation and Others
Patna High Court · (2003) 11 PAT CK 0085
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,423 of 2,661
High Courts05 Nov 2003
Larsen and Toubro Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0079
High Courts05 Nov 2003
Kamata Prasad Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 426
Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts05 Nov 2003Allowed
Bunni Lal Chaudhary and Others Vs State of Bihar
Patna High Court · (2003) 2 RCR(Criminal) 718
Criminal Procedure Code, 1973 (CrPC) — Section 313, 464Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Nov 2003
Manoj Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0077
High Courts04 Nov 2003Dismissed
State of Bihar and Another Vs Sri Kameshwar Singh and Others
Patna High Court · (2004) 2 PLJR 101
High Courts04 Nov 2003
Subodh Kumar and Others Vs State of Bihar and Another
Patna High Court · (2003) 3 BLJR 2370 : (2004) 1 PLJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 466, 469, 471
High Courts04 Nov 2003Allowed
Devi Prasad Singh Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2201 : (2004) 2 PLJR 391
High Courts03 Nov 2003Allowed
Mahnar Nagar Panchayat and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 434
Bihar and Orissa Municipal Act, 1922 — Section 11A, 136, 137, 3(14B), 356Central Motor Vehicles Rules, 1989 — Rule 191Constitution of India, 1950 — Article 243Q(1), 243W
High Courts03 Nov 2003
The Oriental Insurance Company Ltd. Vs Kameshwar Shah and Others
Patna High Court · (2003) 11 PAT CK 0074
High Courts03 Nov 2003
Oriental Insurance Company Ltd. Vs Komeshwar Shah and Others
Patna High Court · (2003) 11 PAT CK 0071
High Courts03 Nov 2003Allowed
Jai Kishore Das and Another Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0067
High Courts03 Nov 2003Dismissed
Manibhushan Kumar Rao and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2226 : (2005) 3 PLJR 355
High Courts03 Nov 2003Allowed
Bihar State Electricity Board and Others Vs Ram Chandra Prasad
Patna High Court · (2004) 1 PLJR 149
Bihar Reorganisation Act, 2000 — Section 3, 62, 62(3), 62(4)
High Courts03 Nov 2003Allowed
Bihar State Electricity Board and Others Vs Ajay Kumar and Another
Patna High Court · (2003) 11 PAT CK 0008
High Courts03 Nov 2003Dismissed
Ram Bhajan Yadav Vs State of Bihar
Patna High Court · (2004) 4 PLJR 1
Penal Code, 1860 (IPC) — Section 395, 397
High Courts02 Nov 2003Allowed
Most. Noor Jahan Vs Sri. Arbind Pal Singh and Others
Patna High Court · (2003) 11 PAT CK 0033
High Courts29 Oct 2003Allowed
Mahanth Brij Narain Das Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0043
Constitution of India, 1950 — Article 14, 16(1), 311(2)
High Courts29 Oct 2003Allowed
Ashok Kumar Gupta Vs State of Bihar
Patna High Court · (2003) CriminalCC 508
Penal Code, 1860 (IPC) — Section 34
High Courts29 Oct 2003Dismissed
Suresh Singh and Others Vs State of Bihar
Patna High Court · (2004) 1 BLJR 301 : (2004) 2 PLJR 153
Penal Code, 1860 (IPC) — Section 302, 307, 34