High Courts05 Dec 2003Dismissed
Suresh Mandal Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0048
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,417 of 2,661
High Courts05 Dec 2003Allowed
Uday Shankar Varma Vs State Bank of India and Others
Patna High Court · (2003) 12 PAT CK 0045
High Courts05 Dec 2003Allowed
Rama Devi and Another Vs State of Bihar and Another
Patna High Court · (2003) 12 PAT CK 0019
High Courts05 Dec 2003Allowed
Ajit Kumar Upadhyay Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 436
High Courts05 Dec 2003
Mahendra Sharma Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0008
Penal Code, 1860 (IPC) — Section 340
High Courts04 Dec 2003Dismissed
Kamal Ram Vs State of Bihar
Patna High Court · (2004) 1 BLJR 45
Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2003Allowed
Aman Lime Works and Another Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 15 : (2003) 3 BLJR 2461 : (2004) 2 PLJR 626
High Courts04 Dec 2003
Chandrika Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 544
Bihar Panchayat Raj Act, 1947 — Section 3Constitution of India, 1950 — Article 243, 243P, 243ZD
High Courts04 Dec 2003Allowed
Birmani Pandey @ Birmani Saranacharya Vs Sri. Sri. 1008 Swami Dharanidharacharya and Others
Patna High Court · (2003) 12 PAT CK 0035
High Courts04 Dec 2003Dismissed
Maxi Taxi Bus Sangathan Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 466
High Courts04 Dec 2003Allowed
Prem Chand Pandey Vs The Chairman, Bihar State Road Transport Corp. and Others
Patna High Court · (2004) 2 PLJR 772
Industrial Disputes Act, 1947 — Section 25F, 33C(2)
High Courts04 Dec 2003Dismissed
Khagendra Kumar Vs State of Bihar and Another
Patna High Court · (2003) 12 PAT CK 0013
High Courts03 Dec 2003Dismissed
Indramani Devi Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 467
High Courts03 Dec 2003Allowed
Oriental Insurance Co. Ltd. and Others etc. Vs State of Bihar and Another
Patna High Court · (2004) 3 RCR(Criminal) 210
High Courts03 Dec 2003
Rabindra Nath Chakravorty and Another Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 1 : (2004) 3 PLJR 82
High Courts03 Dec 2003
N.B. Sharma Vs Union of India (UOI) and Others
Patna High Court · (2003) 12 PAT CK 0062
High Courts03 Dec 2003
Mahendra Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 538
High Courts03 Dec 2003
Distric Board Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 306
High Courts02 Dec 2003Dismissed
Shri Alakh Niranjan Prasad Sinha and Others Vs The Chairman Bharat Wagon and Engineering Company Ltd. and Others
Patna High Court · (2003) 12 PAT CK 0061
High Courts02 Dec 2003Dismissed
Kanchan Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 51 : (2004) 101 FLR 53 : (2004) 2 PLJR 112