High Courts19 Dec 2003Dismissed
Sajjan Singh Vs The State of Bihar
Patna High Court · (2003) 12 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,415 of 2,661
High Courts19 Dec 2003
Bihar Combined Entrance Competitive Examination Board and Others Vs Subhasini and Others
Patna High Court · (2004) 1 PLJR 746
High Courts19 Dec 2003
Lalan Singh @ Lalan Prasad Singh Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 237
High Courts18 Dec 2003Allowed
Harishchandra Jha and Others Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2004) 1 PLJR 619
High Courts18 Dec 2003
Bihar Vyavsayik Sangharsh Morcha and Another Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 694
High Courts17 Dec 2003Allowed
Gaya Regional Development Authority Vs Gulam Md. Hashmi and Others
Patna High Court · (2004) 2 PLJR 220
Administration of Evacuee Property Act, 1950 — Section 10, 10(2), 2, 40, 7ABihar Land Reforms Act, 1950 — Section 3(3)Land Acquisition Act, 1894 — Section 4(1), 6(3)
High Courts17 Dec 2003
Bipin Kumar Verma and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 122
High Courts17 Dec 2003Allowed
Jugeshwar Bhatt Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 228 : (2004) 2 PLJR 123
Bihar Service Code, 1952 — Rule 58
High Courts17 Dec 2003Dismissed
Evergreen Plywood Industries Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0064
High Courts17 Dec 2003Dismissed
Sidheshwar Dhari Sinha Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0057
High Courts17 Dec 2003Allowed
Dr. Nand Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0053
High Courts17 Dec 2003Allowed
K.M. Plastic Industries Dharampur Industrial Area and Another Vs Bihar State Financial Corporation and Others
Patna High Court · (2003) 12 PAT CK 0033
High Courts17 Dec 2003Allowed
Gujrat Co-operative Milk Marketing Federation Limited and Another Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 553
Bihar Agricultural Produce Markets Act, 1960 — Section 3, 39, 4
High Courts16 Dec 2003Allowed
Nalanda Central Co-operative Bank Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0084
High Courts16 Dec 2003
Laxman Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 227 : (2004) 2 PLJR 124
High Courts16 Dec 2003
Probodh Chandra Kumar Vs Bharat Wagon and Engineering Co. Ltd. and Others
Patna High Court · (2005) 104 FLR 1126 : (2005) 1 PLJR 141
High Courts16 Dec 2003Dismissed
Surya Nath Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 741
Bihar Pension Rules, 1950 — Rule 43(B)
High Courts16 Dec 2003
In Re: Mr. K.A.H. Subramanian, (IAS), Chief Secretary, Government of Bihar
Patna High Court · (2004) 1 PLJR 235
Contempt of Courts Act, 1971 — Section 19
High Courts15 Dec 2003
Ram Krit Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 306
High Courts15 Dec 2003
Uday Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 121