High Courts08 Jan 2004Dismissed
Rani Kumari Vs Bharat Sanchar Nigam Ltd. and Others
Patna High Court · (2004) 2 PLJR 423
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,413 of 2,661
High Courts08 Jan 2004
Gokul Prasad Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 245 : (2004) 1 PLJR 557
High Courts08 Jan 2004Dismissed
Dr. Sudha Prasad Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 91 : (2004) 2 PLJR 314
High Courts07 Jan 2004
Bhola Prasad Sah and Others Vs Ram Dhani Prasad and Others
Patna High Court · (2004) 01 PAT CK 0102
High Courts07 Jan 2004Allowed
Bibi Raushan Ara and Another Vs Narendra Kumar Gupta and Others
Patna High Court · (2004) 01 PAT CK 0083
High Courts07 Jan 2004Allowed
Nathuni Mahto Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 334
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts07 Jan 2004Dismissed
Deepak Kumar Tiwari Vs The Bihar State Electricity Board and Others
Patna High Court · (2004) 01 PAT CK 0079
High Courts07 Jan 2004
Ramjee Singh and Others Vs Bihar State Road Transport Corporation and Others
Patna High Court · (2004) 1 BLJR 289 : (2004) 1 PLJR 384
High Courts07 Jan 2004Dismissed
The Vice-Chancellor, Babasaheb Bhimrao Ambedkar Bihar University and Another Vs Prof. Saryu Prasad @ Saryu Prasad and Others
Patna High Court · (2004) 2 PLJR 424
High Courts06 Jan 2004
Umesh Chaubey Vs The Chairman, Life Insurance Corporation of India, Mumbai and Others
Patna High Court · (2005) 3 PLJR 388
High Courts06 Jan 2004Dismissed
Parmeshwar Pd. Sah Vs Tha State of Bihar and Others
Patna High Court · (2004) 2 PLJR 816
High Courts06 Jan 2004
S.K.G. Sugar Mill Labour Union (Distillery Unit) Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 57
High Courts06 Jan 2004Allowed
Dr. Tribhuwan Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 778
Bihar Public Land Encroachment Act, 1956 — Section 2(1A), 2(3), 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts06 Jan 2004Dismissed
Rama Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 74
Bihar Panchayat Raj Act, 1993 — Section 22, 24, 45Constitution of India, 1950 — Article 19(1), 243G
High Courts06 Jan 2004
S.K.G Sugar Mill Labour Petitioner Union (Distillery Unit) Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 57
High Courts06 Jan 2004Dismissed
Sarda Devi Vs The Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 234
High Courts06 Jan 2004Allowed
Kanhaiya Lal Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 2 PLJR 196
High Courts06 Jan 2004Dismissed
Anuj Kumar Roy Vs The Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 405
High Courts06 Jan 2004Dismissed
Umesh Ram Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 818
Constitution of India, 1950 — Article 226
High Courts05 Jan 2004Dismissed
The Magadh University Vs The State of Bihar and Another
Patna High Court · (2004) 1 PLJR 417
Bihar and Orissa General Clauses Act, 1917 — Section 8